High Courts01 Apr 2011
Mohd. Kalimuddin Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3365 : (2011) 3 PLJR 80
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 940 of 2,661
High Courts31 Mar 2011
Mahendra Nath Chaudhuri and Another Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 361
High Courts31 Mar 2011
The State of Bihar Vs Shambhu Mandal son and Biranchi Mandal
Patna High Court · (2011) 03 PAT CK 0085
High Courts31 Mar 2011Dismissed
Mostt. Prabha devi and Others Vs The State of Bihar
Patna High Court · (2011) 03 PAT CK 0074
Land Acquisition Act, 1894 — Section 18, 4
High Courts31 Mar 2011
Jai Govind Singh Vs The State of Bihar, Sub-Divisional Officer and Jai Ram Singh
Patna High Court · (2011) 03 PAT CK 0060
High Courts31 Mar 2011Allowed
Gobind Mohan Mishra and Others Vs State of Bihar and Others
Patna High Court · (2011) 03 PAT CK 0040
High Courts31 Mar 2011Dismissed
Chandra Shekhar Mishra Vs The State of Bihar, The Law Secretary and District And Session Sjudge
Patna High Court · (2011) 59 BLJR 1342
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts31 Mar 2011Dismissed
Janki Mahto and Others Vs Archana Kumari and Another
Patna High Court · AIR 2011 Patna 125 : (2011) 59 BLJR 1121 : (2011) 4 CivCC 719 : (2011) 6 RCR(Civil) 2087
Evidence Act, 1872 — Section 108Specific Relief Act, 1963 — Section 34
High Courts31 Mar 2011
Suraj Kumar Vs The State of Bihar and Others
Patna High Court · (2011) 03 PAT CK 0024
High Courts31 Mar 2011
Asha Lal and Others Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2631 : (2011) 2 PLJR 936
Bihar and Orissa Excise Act, 1915 — Section 30, 35
High Courts30 Mar 2011Dismissed
Bal Mukund Ishwar Vs Ranjana Devi
Patna High Court · (2011) 03 PAT CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 125Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 420, 494, 498A
High Courts30 Mar 2011Allowed
Krishna Kant Verma Vs Maheshwar Prasad and Others
Patna High Court · (2011) 59 BLJR 3146
Benami Transactions (Prohibition) Act, 1988 — Section 4
High Courts30 Mar 2011Dismissed
Madhu Khan Vs The State of Bihar and The Union of India (UOI)
Patna High Court · (2011) 7 RCR(Criminal) 370
High Courts30 Mar 2011
Deputy Commissioner of Income Tax Vs Sulabh International Social Service Organisation
Patna High Court · (2011) 03 PAT CK 0012
High Courts30 Mar 2011Dismissed
Deputy Commissioner of Income Tax, Circle-1, Patna Vs Sulabh International Social Service Organisation
Patna High Court · (2011) 200 TAXMAN 119
Civil Procedure Code, 1908 (CPC) — Section 100Income Tax Act, 1961 — Section 11, 12, 12A, 13, 13(1)(c)
High Courts29 Mar 2011
Narmadeshwar Pandey and Others Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3299 : (2011) 3 PLJR 205
High Courts29 Mar 2011Dismissed
Kashinath Sah and Others Vs Kapil Prasad and Others
Patna High Court · (2011) 03 PAT CK 0104
High Courts29 Mar 2011
Kirah Kumari @ Kiran Devi Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3326 : (2011) 3 PLJR 151
High Courts29 Mar 2011Allowed
Bechan Rai and Others Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1145 : (2011) 4 Crimes 324
Penal Code, 1860 (IPC) — Section 147, 148, 307, 323
High Courts29 Mar 2011Allowed
Rama Nand Mandal, Jharu Lal Mandal @ Jharu Mandal and Mitesh @ Mivtesh Kumar Mandal Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1334
Essential Commodities Act, 1955 — Section 7