High Courts07 Apr 2011Allowed
Raghubansh Tiwary Vs The State of Bihar and Others
Patna High Court · (2011) 04 PAT CK 0073
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 937 of 2,661
High Courts07 Apr 2011Allowed
Pashupati Nath Rai and Others Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0037
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 307
High Courts07 Apr 2011
Begeshwari Sharma and Others Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 112
High Courts07 Apr 2011Dismissed
Smt. Krishna kumari Vs Binod Mishra and Others
Patna High Court · (2011) 04 PAT CK 0018
High Courts06 Apr 2011
Hindustan Petroleum Corporation Ltd. and Others Vs Abhishek Kumar and Another
Patna High Court · (2011) 04 PAT CK 0298
High Courts06 Apr 2011Allowed
Suresh Prasad Mochi @ Suresh Prasad Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1346
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366
High Courts06 Apr 2011Allowed
Jamil Ahmad @ Jamil Mian and Noor Hassan @ Noor Hassan Mian Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1153 : (2011) 4 Crimes 323
Penal Code, 1860 (IPC) — Section 147, 302, 304, 307, 323
High Courts06 Apr 2011Allowed
Jadu Manjhi Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1914
Penal Code, 1860 (IPC) — Section 395
High Courts06 Apr 2011Allowed
Arun Kumar Mandal Vs The State of Bihar and Shiv Shankar Thakur
Patna High Court · (2011) 59 BLJR 1847
Penal Code, 1860 (IPC) — Section 147, 302, 304, 307, 323
High Courts06 Apr 2011Allowed
Lalan Dusadh @ Lallan Paswan and Others Vs Ram Nagina Dusadh and Others
Patna High Court · (2011) 04 PAT CK 0212
High Courts06 Apr 2011Allowed
Devendra Prasad Singh Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0179
Penal Code, 1860 (IPC) — Section 394, 397
High Courts06 Apr 2011
Baleshwar Singh and Others Vs State of Bihar
Patna High Court · (2011) 59 BLJR 1906 : (2011) 3 PLJR 159
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 307
High Courts06 Apr 2011Allowed
Baiju Rabidas @ Baijnath Rabidas Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1913
Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 307
High Courts06 Apr 2011
Mahabir Food Product Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 784
Bihar Finance Act, 1981 — Section 19, 19(1)Constitution of India, 1950 — Article 226
High Courts06 Apr 2011Dismissed
Fagu Raut @ Faguna Rout Vs Smt. Leela Devi @ Janki Devi
Patna High Court · (2011) 59 BLJR 3009
High Courts06 Apr 2011
Neelam Raj Construction Pvt. Ltd. Vs The State of Bihar and Another
Patna High Court · (2011) 59 BLJR 2627 : (2011) 2 PLJR 933
High Courts06 Apr 2011Allowed
Keshav Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2526 : (2011) 2 PLJR 800
High Courts05 Apr 2011Allowed
Gonnu Bhagat Vs State of Bihar
Patna High Court · (2011) 3 Crimes 708 : (2012) 1 RCR(Criminal) 748 : (2012) 1 RCR(Criminal) 748
Arms Act, 1959 — Section 25(A), 26Explosive Substances Act, 1908 — Section 5
High Courts05 Apr 2011Allowed
Dharamdeo Singh Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1920
Penal Code, 1860 (IPC) — Section 395
High Courts05 Apr 2011Dismissed
Haridwar Pandey Advocate Vs The State of Bihar
Patna High Court · (2011) 2 PLJR 925
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 22, 7A