High Courts22 Jul 1929
Bengali Parida and Others Vs Banchhanidhi Panigrahi
Patna High Court · AIR 1930 Patna 29
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,639 of 2,796
High Courts19 Jul 1929
Mohan Lal Hardeo Das Vs Commr. of Income Tax
Patna High Court · AIR 1930 Patna 14
Income Tax Act, 1961 — Section 22(4), 23(2), 66(8)
High Courts19 Jul 1929
Tengaroo Sukul Vs Chatthu Bhar
Patna High Court · AIR 1929 Patna 460
Bengal Tenancy Act, 1885 — Section 116, 120, 21
High Courts19 Jul 1929
Askaran Baid Vs Deolal Singh
Patna High Court · AIR 1929 Patna 568
Bengal Tenancy Act, 1885 — Section 147A, 29
High Courts19 Jul 1929
Rameshwar Mandar Vs Badri Sahu
Patna High Court · AIR 1930 Patna 105 : 124 Ind. Cas. 87
Bengal Tenancy Act, 1885 — Section 38, 52
High Courts19 Jul 1929
Muni Lal Jha Vs Nath Sahay Singh and Others
Patna High Court · AIR 1930 Patna 573 : 128 Ind. Cas. 131
Limitation Act, 1963 — Section 28
High Courts16 Jul 1929
Sheopujan Missir Vs Birna Pandey
Patna High Court · AIR 1929 Patna 633
Evidence Act, 1872 — Section 115, 91
High Courts16 Jul 1929
Jagdish Prasad Vs Emperor
Patna High Court · AIR 1929 Patna 716
Criminal Procedure Code, 1898 (CrPC) — Section 414
High Courts16 Jul 1929Dismissed
Manohar Singh Vs Gosain Janki Das
Patna High Court · (1929) 07 PAT CK 0001
High Courts15 Jul 1929Dismissed
Raghosaran Prasad Vs (Lale) Bishundeo Narain
Patna High Court · (1929) 07 PAT CK 0013
High Courts12 Jul 1929
Bishnath Singh Vs Musammat Bibi Ayesha
Patna High Court · AIR 1930 Patna 224 : 120 Ind. Cas. 477
Bengal Tenancy Act, 1885 — Section 182, 21, 44(c)
High Courts12 Jul 1929
Rambahadur and Others Vs Banwari Lal
Patna High Court · AIR 1929 Patna 642
Court Fees Act, 1870 — Section 7(v), 7(x)Suits Valuation Act, 1887 — Section 8
High Courts11 Jul 1929
Bank of Bihar Ltd. Vs Bihari Prasad
Patna High Court · AIR 1929 Patna 728
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts10 Jul 1929
Kharag Narayan Vs Secy. of State and Another
Patna High Court · AIR 1929 Patna 743
Cess Act, 1880 — Section 102, 41(2)
High Courts10 Jul 1929
Satyanarain Mullick Vs Jinsi Sah and Others
Patna High Court · AIR 1929 Patna 553
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103Limitation Act, 1963 — Article 11(A)
High Courts10 Jul 1929
Moghab Pande and Others Vs Ragho Pande and Others
Patna High Court · AIR 1929 Patna 730
Transfer of Property Act, 1882 — Section 63, 83
High Courts10 Jul 1929
Raja Kirtyanand Singh and Others Vs Raja Pirthiohand Lal Choudhri
Patna High Court · AIR 1929 Patna 597 : 120 Ind. Cas. 315
Civil Procedure Code, 1908 (CPC) — Section 145, 43, 48Limitation Act, 1963 — Section 15
High Courts10 Jul 1929
Sohan Lohar Vs Jiutupadhya and Others
Patna High Court · AIR 1930 Patna 291
Criminal Procedure Code, 1898 (CrPC) — Section 147, 147(3), 438
High Courts09 Jul 1929
Mary Josephine Pompeii Connally Vs James Sidney Osmond Conally
Patna High Court · AIR 1930 Patna 63 : 120 Ind. Cas. 465
Limitation Act, 1963 — Section 5