High Courts02 Aug 1929
Harakrishna Mahatab Vs Emperor
Patna High Court · AIR 1930 Patna 209
Penal Code, 1860 (IPC) — Section 406
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,638 of 2,796
High Courts01 Aug 1929
Jagannath Panda Vs Bhikary Panda
Patna High Court · AIR 1929 Patna 744 : 123 Ind. Cas. 385
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts31 Jul 1929
Suban Rai Vs Maharaja Bahadur Kesho Prasad Singh of Dumraon
Patna High Court · AIR 1930 Patna 230 : 120 Ind. Cas. 783
High Courts30 Jul 1929
Babu Kamal Nayan Prasad Sinha and Others Vs Babu Ram Nayan Prasad Sinha, Raghunandan Prasad and Binda Pathak and Others
Patna High Court · AIR 1930 Patna 152 : 120 Ind. Cas. 308
High Courts30 Jul 1929
Rameshwardhari Singh and Others Vs Mahabir Singh and Others
Patna High Court · AIR 1930 Patna 76 : 124 Ind. Cas. 394
Bengal Tenancy Act, 1885 — Section 30(b), 74, 74(1)
High Courts29 Jul 1929
Secy. of State Vs Gyanendra Chandra Pande
Patna High Court · AIR 1930 Patna 112
Land Acquisition (Mines) Act, 1885 — Section 3, 4Land Acquisition Act, 1894 — Section 10, 9
High Courts29 Jul 1929
Sanichar Mahton and Others Vs Raja Dhakeshwar Prasad Narain Singh
Patna High Court · AIR 1930 Patna 585 : 128 Ind. Cas. 337
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts29 Jul 1929
Mohit Kumar Mukharji Vs Surendra Nath Ghosh
Patna High Court · AIR 1930 Patna 588 : 128 Ind. Cas. 340
Civil Procedure Code, 1908 (CPC) — Section 15Transfer of Property Act, 1882 — Section 83
High Courts29 Jul 1929
Hakeem Syed Mohammad Taqi and Another Vs Fateh Bahadur Singh and Others
Patna High Court · AIR 1929 Patna 565
High Courts26 Jul 1929
Badrinath Upadhay and Others Vs Baijnath Mandal and Others
Patna High Court · AIR 1930 Patna 134 : 123 Ind. Cas. 612
Bengal Tenancy Act, 1885 — Article 3 Schedule IIILimitation Act, 1963 — Article 142
High Courts26 Jul 1929
Musammat Kishuni Kuar and Another Vs Andu Mahton and Others
Patna High Court · AIR 1929 Patna 734 : 120 Ind. Cas. 300
Chotanagpur Tenancy Act, 1908 — Section 23, 23(A), 46(1)
High Courts25 Jul 1929
Beas Singh Vs Khedu Mian
Patna High Court · AIR 1930 Patna 58 : 123 Ind. Cas. 637
Limitation Act, 1963 — Section 18
High Courts24 Jul 1929
Wajihunnissa and Others Vs Bankebehari Singh and Others
Patna High Court · AIR 1930 Patna 177
Bengal Tenancy Act, 1885 — Article 3 Schedule 3Civil Procedure Code, 1908 (CPC) — Section 96, 97
High Courts24 Jul 1929
Surendra Prosad Singh and Another Vs Tekait Singh and Others
Patna High Court · AIR 1929 Patna 700
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts24 Jul 1929
Kandhaya Lal Vs Sheo Tahal Ahir and Others
Patna High Court · AIR 1930 Patna 69 : 123 Ind. Cas. 412
Bengal Tenancy Act, 1885 — Section 105, 109, 9
High Courts23 Jul 1929
Parmeshari Prasad Singh and Others Vs Ramgatia and Others
Patna High Court · 120 Ind. Cas. 44
Estates Partition Act, 1897 — Section 61
High Courts23 Jul 1929
Debi Saran Koiri and Another Vs Nandalal Chaubey and Others
Patna High Court · AIR 1929 Patna 591
Transfer of Property Act, 1882 — Section 122, 123, 5
High Courts23 Jul 1929
Krishna Maharana Vs Emperor
Patna High Court · AIR 1929 Patna 651
Penal Code, 1860 (IPC) — Section 361, 366, 376
High Courts22 Jul 1929
Mallu Gope and Another Vs Emperor
Patna High Court · AIR 1929 Patna 712
Criminal Procedure Code, 1898 (CrPC) — Section 238Penal Code, 1860 (IPC) — Section 149, 352
High Courts22 Jul 1929
Sri Ram Lakshman Janki Jee and Another Vs Nirsu Ram and Others
Patna High Court · AIR 1930 Patna 97