High Courts09 Jul 1929
Sakaldip Singh Vs Imrit Barhi and Musammat Bhagmania and Others
Patna High Court · AIR 1930 Patna 71 : 120 Ind. Cas. 292
Specific Relief Act, 1963 — Section 42
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,640 of 2,796
High Courts09 Jul 1929
Dukhu Mandal and Others Vs Gopinath Biswas
Patna High Court · AIR 1929 Patna 559 : 119 Ind. Cas. 881
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts09 Jul 1929
Gauri Lal and Others Vs Raja Babu
Patna High Court · AIR 1929 Patna 626 : 123 Ind. Cas. 634
Guardians and Wards Act, 1890 — Section 41SUITS VALUATION ACT, 1887 — Section 8
High Courts09 Jul 1929
Jageyanand Pande and Others Vs Girjananda Pande and Others
Patna High Court · AIR 1929 Patna 590
Bengal Tenancy Act, 1885 — Section 106
High Courts08 Jul 1929
Jainath Pati Vs Ramlakhan Prasad and Others
Patna High Court · AIR 1929 Patna 505
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts08 Jul 1929
Sri Ram Chandra Naik Kali Vs Rambrich Singh and Others
Patna High Court · AIR 1929 Patna 661
Bengal Tenancy Act, 1885 — Section 29, 30(b), 32
High Courts08 Jul 1929
Sri Ramchandra Naik Kali Vs Rambrich Singh and Another
Patna High Court · 124 Ind. Cas. 392
Bengal Tenancy Act, 1885 — Section 29, 30(b)
High Courts08 Jul 1929
Ramphal Das and Others Vs Emperor
Patna High Court · AIR 1929 Patna 705 : 123 Ind. Cas. 75
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 147, 148, 326Penal Code, 1860 (IPC) — Section 149
High Courts08 Jul 1929
Saudagar Singh and Others Vs Emperor
Patna High Court · AIR 1929 Patna 527
Penal Code, 1860 (IPC) — Section 302
High Courts06 Jul 1929
Dharam Singh Mahto and Another Vs Sonaram Mahto and Others
Patna High Court · AIR 1929 Patna 552
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts05 Jul 1929
Munshi Mahton and Others Vs Lachman Lal and Others
Patna High Court · 120 Ind. Cas. 765
Civil Procedure Code, 1908 (CPC) — Section 155, 2Limitation Act, 1963 — Section 12
High Courts05 Jul 1929
Dubraj Mahto and Others Vs Lalji Sahai
Patna High Court · AIR 1929 Patna 639
Limitation Act, 1963 — Article 144
High Courts04 Jul 1929
Ramlakhan Singh Vs Bhaia Chathu Sahi and Another
Patna High Court · AIR 1929 Patna 624
High Courts03 Jul 1929
Guley Kunjra and Others Vs Imam Ali and Others
Patna High Court · AIR 1930 Patna 596
Bengal Tenancy Act, 1885 — Section 48, 49
High Courts03 Jul 1929
Hirday Narain Singh and Another Vs Emperor
Patna High Court · AIR 1929 Patna 500 : 119 Ind. Cas. 888
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 471Registration Act, 1908 — Section 73, 74, 82
High Courts03 Jul 1929
Ramsarup Singh and Others Vs Emperor
Patna High Court · AIR 1930 Patna 513 : 128 Ind. Cas. 121
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 410, 411, 412
High Courts02 Jul 1929
Leda Bhagat Vs Emperor
Patna High Court · AIR 1931 Patna 384
Penal Code, 1860 (IPC) — Section 302, 304
High Courts02 Jul 1929
Babu Lal Mahton Vs Ram Saran Singh
Patna High Court · AIR 1930 Patna 26
Criminal Procedure Code, 1898 (CrPC) — Section 480Penal Code, 1860 (IPC) — Section 228, 355
High Courts02 Jul 1929
Bhikari Pati Vs Emperor
Patna High Court · AIR 1930 Patna 545 : 128 Ind. Cas. 114
Criminal Procedure Code, 1898 (CrPC) — Section 288, 374, 392Penal Code, 1860 (IPC) — Section 120B, 201, 302, 311, 34