High Courts14 Jun 1929
Sonabati Kumari Vs Kirtyanand Singh and Others
Patna High Court · AIR 1929 Patna 555
Santal Paraganas Settlement Regulation, 1872 — Section 5Sonthal Parganas Act, 1855 — Section 2
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,642 of 2,796
High Courts14 Jun 1929
Rajbansi Bhagat and Another Vs Emperor
Patna High Court · AIR 1929 Patna 658 : 124 Ind. Cas. 85
Penal Code, 1860 (IPC) — Section 395
High Courts13 Jun 1929
Bibi Wakilan Vs Bibi Kasiman
Patna High Court · AIR 1930 Patna 536
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 41 Rule 35, 47
High Courts13 Jun 1929
Guju Mahto and Others Vs Raghu Singh and Others
Patna High Court · AIR 1929 Patna 547
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts13 Jun 1929
Bhan Kumar Chand and Another Vs Municipal Commissioners, Arrah Municipality
Patna High Court · AIR 1929 Patna 613 : 120 Ind. Cas. 30
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1935 — Section 107, 197, 198, 200, 201
High Courts13 Jun 1929
Tulo Naik and Others Vs Bageshwari Charan and Others
Patna High Court · AIR 1929 Patna 587
Chotanagpur Tenancy Act, 1908 — Section 77
High Courts12 Jun 1929
Chaman Mahto Vs Ganesh Mahto and Others
Patna High Court · AIR 1930 Patna 149 : 123 Ind. Cas. 410
High Courts10 Jun 1929
Mahommad Yunus Vs Kamla Singh and Another
Patna High Court · AIR 1930 Patna 624
Bengal Tenancy Act, 1885 — Section 155
High Courts10 Jun 1929Dismissed
Sita Majhi and others Vs Kartick Modi
Patna High Court · (1929) 06 PAT CK 0028
High Courts10 Jun 1929
Bechu Singh and Others Vs Emperor
Patna High Court · AIR 1930 Patna 79 : 120 Ind. Cas. 764
Penal Code, 1860 (IPC) — Section 147, 323, 423
High Courts10 Jun 1929
Mohammad Yunus Vs Kamla Singh and Another
Patna High Court · 128 Ind. Cas. 790
Bengal Tenancy Act, 1885 — Section 155
High Courts08 Jun 1929Allowed
Chaman Mahto Vs Ganesh Mahto and others
Patna High Court · (1929) 06 PAT CK 0034
High Courts08 Jun 1929
Sohrai Sao and Another Vs Emperor
Patna High Court · AIR 1930 Patna 247 : 124 Ind. Cas. 836
Penal Code, 1860 (IPC) — Section 300, 302
High Courts07 Jun 1929
Bepat Singh Vs Sham Lal Sao
Patna High Court · AIR 1931 Patna 234
Contract Act, 1872 — Section 69, 70
High Courts05 Jun 1929
Munshi Lal Vs Bishun Prasad
Patna High Court · AIR 1929 Patna 604 : 120 Ind. Cas. 762
High Courts05 Jun 1929
Emperor Vs Ram Prasad Nonia
Patna High Court · 119 Ind. Cas. 901
Penal Code, 1860 (IPC) — Section 110, 380, 457
High Courts05 Jun 1929
Jamuna Prasad Singh and Others Vs Jagarnath Prasad Bhawat and Others
Patna High Court · AIR 1929 Patna 561
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts31 May 1929
Jainath Singh and Others Vs Ramadhin Singh and Others
Patna High Court · AIR 1930 Patna 13
Estates Partition Act, 1897 — Section 119, 64, 65