High Courts31 May 1929
Jainath Singh and Others Vs Ramdahin Singh and Others
Patna High Court · 120 Ind. Cas. 754
Estates Partition Act, 1897 — Section 119, 64
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,643 of 2,796
High Courts31 May 1929
Parkalo Kobri and Another Vs Bhagwat Sahai
Patna High Court · AIR 1929 Patna 545 : 123 Ind. Cas. 66
Bengal Alluvion and Diluvion Regulations, 1825 — Section 4, 4(1)
High Courts31 May 1929
Gopal Sahu and Others Vs Ghanshyam Das and Others
Patna High Court · AIR 1929 Patna 529(1)
High Courts31 May 1929
Parmeshwar Singh and Others Vs Lekh Narayan Singh and Others
Patna High Court · AIR 1930 Patna 157
Bengal Tenancy Act, 1885 — Section 67
High Courts30 May 1929
Dalu Ram Gobardhan Das Vs Ramanand Jurimull
Patna High Court · AIR 1929 Patna 593
Civil Procedure Code, 1908 (CPC) — Section 144, 2(12)
High Courts30 May 1929
Emperor Vs Ram Tahal Singh
Patna High Court · AIR 1929 Patna 522
Motor Vehicles Rules, 1914 — Rule 28
High Courts29 May 1929
Muhammad Abdul Hasnat Vs Rambilas Singh and Others
Patna High Court · AIR 1930 Patna 162
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts29 May 1929
Musammat Tabera Vs Ajodhya Prasad and Another
Patna High Court · AIR 1929 Patna 417 : 123 Ind. Cas. 401
Transfer of Property Act, 1882 — Section 123
High Courts29 May 1929
Kuman Das and Another Vs Radhika Singh and Another
Patna High Court · AIR 1929 Patna 717 : 124 Ind. Cas. 625
Contract Act, 1872 — Section 74Evidence Act, 1872 — Section 115, 92
High Courts29 May 1929
Kartic Manjhi and Another Vs Banamali Mukerji and Others
Patna High Court · AIR 1930 Patna 7 : 124 Ind. Cas. 385
Prescription Act, 1832 — Section 2
High Courts27 May 1929
Gopi Ram Bhottica Vs Jagarnath Singh and Others
Patna High Court · AIR 1929 Patna 685
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 11, 47
High Courts27 May 1929
Rajendra Narayan Bkanja Deo Vs Commissioner of Income Tax, Bihar and Orissa
Patna High Court · (1929) 05 PAT CK 0024
High Courts24 May 1929
Shyam Kreshto Shaw and Others Vs Ganesh Kahar and Others
Patna High Court · AIR 1930 Patna 20 : 124 Ind. Cas. 634
High Courts24 May 1929
Nirmal Kumar and Another Vs Surjan Dusadh and Others
Patna High Court · AIR 1929 Patna 433 : 123 Ind. Cas. 630
High Courts23 May 1929
Bank of Behar Limited Vs Ramchanderji Maharaj and Others
Patna High Court · AIR 1929 Patna 637
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 15, 149
High Courts23 May 1929
Hema Singh and Another Vs Emperor
Patna High Court · AIR 1929 Patna 644
Penal Code, 1860 (IPC) — Section 323, 347, 388
High Courts23 May 1929
Bisheshwar Prasad and Others Vs E.I. Ry. Co. and Others
Patna High Court · AIR 1929 Patna 618
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts22 May 1929
Pirtam Mandar Vs Naresh Mohan Thakur and Others
Patna High Court · AIR 1929 Patna 588 : 123 Ind. Cas. 65
High Courts22 May 1929
Thakur Chandra Mohan Singh Vs Ahlad Mahato
Patna High Court · AIR 1929 Patna 467
Chotanagpur Tenancy Act, 1908 — Section 258, 64, 65