High Courts26 Apr 1929
Atul Krishna Ghosh Vs Brindaban Naik
Patna High Court · AIR 1930 Patna 330
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 47Limitation Act, 1963 — Section 3
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,645 of 2,796
High Courts26 Apr 1929
Jahar Ali Vs Musharatan Nissabibi
Patna High Court · AIR 1930 Patna 326
Civil Procedure Code, 1908 (CPC) — Section 60(i)Provincial Insolvency Act, 1920 — Section 69
High Courts25 Apr 1929
Koi Sahu Vs Atul Krishna Ghose and Others
Patna High Court · AIR 1929 Patna 333 : 119 Ind. Cas. 829
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 96
High Courts24 Apr 1929
Jadaba Jha and Another Vs Satdeo Jha and Others
Patna High Court · AIR 1929 Patna 723 : 124 Ind. Cas. 629
Charitable Endowments Act, 1890 — Section 2, 5
High Courts22 Apr 1929
Raghunandan Prasad Bhakat and Another Vs Firm of Wajid Ali Mian Muhhmmad Rafiq
Patna High Court · AIR 1929 Patna 439 : 124 Ind. Cas. 81
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14(2)
High Courts22 Apr 1929
Narayan Maharana Vs Emperor
Patna High Court · AIR 1930 Patna 241
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 342
High Courts19 Apr 1929
Baldeo Lall and Others Vs Mt. Matisara Kuer and Others
Patna High Court · AIR 1930 Patna 266
Civil Procedure Code, 1908 (CPC) — Section 105, 108
High Courts17 Apr 1929
Mangal Chand Marwari Vs Makhan Goala
Patna High Court · AIR 1930 Patna 292
Criminal Procedure Code, 1898 (CrPC) — Section 258, 438Penal Code, 1860 (IPC) — Section 380
High Courts16 Apr 1929
Pratap Udai Nath Sahi Deo and Another Vs Jagannath Mahto and Others
Patna High Court · AIR 1929 Patna 444
Chotanagpur Tenancy Act, 1908 — Section 118, 139, 43
High Courts16 Apr 1929
Fakir Mohammad Vs Sakina and Another
Patna High Court · AIR 1929 Patna 372
Bengal Tenancy Act, 1885 — Section 18, 48
High Courts12 Apr 1929
Judagi Mallah Vs Emperor
Patna High Court · AIR 1930 Patna 168
Penal Code, 1860 (IPC) — Section 300(4), 86
High Courts10 Apr 1929
Sohan Mundari and Others Vs Emperor
Patna High Court · AIR 1929 Patna 520
Penal Code, 1860 (IPC) — Section 424
High Courts08 Apr 1929
Deonandan Misra Vs Ganga Prasad and Others
Patna High Court · AIR 1929 Patna 731 : 120 Ind. Cas. 313
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts05 Apr 1929
Keshwar Mahton and Another Vs Sheonandan Mahton
Patna High Court · AIR 1929 Patna 620
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145Registration Act, 1908 — Section 49
High Courts05 Apr 1929
Chulhai Lal Dass Vs Kuldip Singh and Others
Patna High Court · AIR 1931 Patna 266
High Courts04 Apr 1929
Jhari Lal Vs Emperor
Patna High Court · AIR 1930 Patna 148
Criminal Procedure Code, 1898 (CrPC) — Section 365, 367, 537
High Courts22 Mar 1929
Ram Prasad Guru Vs Emperor
Patna High Court · AIR 1930 Patna 501
Criminal Procedure Code, 1898 (CrPC) — Section 188Penal Code, 1860 (IPC) — Section 420, 467
High Courts21 Mar 1929
Jagadishwar Dayal Singh Vs Bulak Mahto and Others
Patna High Court · AIR 1929 Patna 376
Chotanagpur Tenancy Act, 1908 — Section 5Specific Relief Act, 1877 — Section 42
High Courts20 Mar 1929
Jildar Kaiyer Vs Emperor
Patna High Court · AIR 1929 Patna 316 : 119 Ind. Cas. 72
Penal Code, 1860 (IPC) — Section 361, 363