High Courts27 Feb 1929
Singheshwar Prasad Vs Ali Hasan
Patna High Court · AIR 1929 Patna 512 : 124 Ind. Cas. 95
Criminal Procedure Code, 1898 (CrPC) — Section 345
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,647 of 2,796
High Courts25 Feb 1929
Hardayal Ram Dass Ray Vs B. and N. W. Ry. Co.
Patna High Court · AIR 1929 Patna 296
Contract Act, 1872 — Section 152, 161Railways Act, 1890 — Section 72
High Courts25 Feb 1929
Nirmal Kumar and Another Vs Gauri Prasad Singh
Patna High Court · AIR 1929 Patna 348
Bengal Tenancy Act, 1885 — Section 30(b), 32, 35
High Courts25 Feb 1929
Ram Dhan Puri Vs Parhamdeo Lal and Others
Patna High Court · AIR 1929 Patna 351
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts25 Feb 1929
Jyotibati Chaudhrain Vs Lackhmeshwar Prasad Chaudhuri and Others
Patna High Court · 120 Ind. Cas. 770
High Courts22 Feb 1929
Tata Iron and Steel Co. Ltd. Vs Charles Joseph Smith
Patna High Court · AIR 1930 Patna 108 : 124 Ind. Cas. 90
Civil Procedure Code, 1908 (CPC) — Section 145, 47Criminal Procedure Code, 1898 (CrPC) — Section 47Transfer of Property Act, 1882 — Section 67
High Courts20 Feb 1929
Pahwari Rai and Others Vs Janki Kuer
Patna High Court · AIR 1929 Patna 347
Bengal Tenancy Act, 1885 — Section 52
High Courts19 Feb 1929
Damodar Prasad and Others Vs The Commissioner of Income Tax
Patna High Court · AIR 1929 Patna 409 : 120 Ind. Cas. 639
Income Tax Act, 1961 — Section 22, 23, 66
High Courts18 Feb 1929
Bhagwandutt Singh Vs Lachmi Narayan Singh and Others
Patna High Court · AIR 1930 Patna 150
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Feb 1929
Babu Bhawandutt Singh, Babu Lachmi Narayan Singh and Others Vs Hirdey Narain Singh and Others
Patna High Court · 119 Ind. Cas. 882
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts16 Feb 1929
Jai Narayan Munder and Others Vs Kuleswar Singh
Patna High Court · AIR 1929 Patna 233
High Courts16 Feb 1929
Mahanth Lachman Das and Others Vs Ramohhabila Missir and Another
Patna High Court · AIR 1929 Patna 415 : 115 Ind. Cas. 680a
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts15 Feb 1929
Indrasan Pande and Others Vs Kabutra Kuer and Others
Patna High Court · AIR 1929 Patna 237 : 119 Ind. Cas. 556
Bengal Tenancy Act, 1885 — Section 65Bihar and Orissa Public Demands Recovery Act, 1914 — Section 26
High Courts13 Feb 1929
Bhan Prasad Choudhury and Others Vs Bhirgu Nath Choudhury and Others
Patna High Court · AIR 1929 Patna 323 : 116 Ind. Cas. 543
High Courts13 Feb 1929
Fuleshwar Singh and Others Vs Ambica Prasad Singh and Others
Patna High Court · AIR 1929 Patna 220 : 119 Ind. Cas. 545
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts13 Feb 1929
Kailash Kinkar Narain Singh and Others Vs Dasrath Singh and Others
Patna High Court · AIR 1929 Patna 232 : 119 Ind. Cas. 883
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts12 Feb 1929
Parbha Narayan Singh Vs Ramadhar Pande and Others
Patna High Court · AIR 1929 Patna 236
Bengal Tenancy Act, 1885 — Section 167, 87
High Courts12 Feb 1929
Deo Lal Jha Vs Bindeshwari Narayan Singh and Another
Patna High Court · AIR 1929 Patna 440 : 120 Ind. Cas. 776
Bengal Tenancy Act, 1885 — Section 12, 148A
High Courts12 Feb 1929
In Re: S. Mukhtar
Patna High Court · 116 Ind. Cas. 762
Penal Code, 1860 (IPC) — Section 408