High Courts11 Feb 1929
Babu Lal Vs Parem Kumari
Patna High Court · AIR 1929 Patna 228
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Limitation Act, 1963 — Section 18
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,648 of 2,796
High Courts11 Feb 1929
Jagannath Misra Vs Emperor
Patna High Court · AIR 1929 Patna 429
Penal Code, 1860 (IPC) — Section 23, 24, 379
High Courts11 Feb 1929
Bhawani Dai Vs Jitendra Nath Chatterji and Others
Patna High Court · AIR 1929 Patna 400 : 123 Ind. Cas. 798
High Courts08 Feb 1929
Radhe Das Vs Jairam Mahto and Others
Patna High Court · AIR 1929 Patna 714 : 123 Ind. Cas. 73
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts08 Feb 1929
Rameshwar Singh Bahadur Vs Secy. of State
Patna High Court · AIR 1929 Patna 733
Land Acquisition Act, 1894 — Section 6
High Courts06 Feb 1929
Lalchand Thakur and Others Vs Sheogobind Thakur
Patna High Court · AIR 1929 Patna 741
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts05 Feb 1929
(Babui) Shamsunder Kuer Vs Ramkhelawan Sah and Others
Patna High Court · AIR 1929 Patna 739
Evidence Act, 1872 — Section 13, 40, 43
High Courts05 Feb 1929
Jagannath Marwari Vs Kalidas Raha
Patna High Court · AIR 1929 Patna 245 : 120 Ind. Cas. 626
Evidence Act, 1872 — Section 31Limitation Act, 1963 — Section 18, 24, 25, 3, 4Transfer of Property Act, 1882 — Section 6(e)
High Courts05 Feb 1929
Ram Balak Singh and Another Vs Ambika Singh
Patna High Court · AIR 1929 Patna 365
Negotiable Instruments Act, 1881 (NI) — Section 80
High Courts04 Feb 1929
Gurdial Singh Vs Bhola Halwai
Patna High Court · 120 Ind. Cas. 753
Penal Code, 1860 (IPC) — Section 323, 342, 360
High Courts01 Feb 1929
Lalita Prasad Narayan Singh Vs Sukhdeo Narayan Singh
Patna High Court · 120 Ind. Cas. 479
Criminal Procedure Code, 1898 (CrPC) — Section 144Evidence Act, 1872 — Section 108, 43
High Courts30 Jan 1929
Jamuna Prasad Shah Vs Faujdar Shahni
Patna High Court · AIR 1929 Patna 254
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2Evidence Act, 1872 — Section 18, 21
High Courts30 Jan 1929
Mohamad Saiyeed and Others Vs Gursahay Mahto and Others
Patna High Court · AIR 1929 Patna 332 : 119 Ind. Cas. 911
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts30 Jan 1929
Manrup Singh and Others Vs Sahdeo Sahu
Patna High Court · AIR 1929 Patna 230 : 119 Ind. Cas. 559
Criminal Procedure Code, 1898 (CrPC) — Section 203, 209, 436
High Courts30 Jan 1929
Pan Kuer and Others Vs Ram Narayan Chowdhury and Others
Patna High Court · AIR 1929 Patna 353
High Courts29 Jan 1929
Shohari Kurmi Vs Phani Nath Chowdhry and Others
Patna High Court · AIR 1929 Patna 227
Bengal Tenancy Act, 1885 — Section 153BCivil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 47
High Courts29 Jan 1929
Musammat Naraini Koer and Others Vs Gena Missir and Others
Patna High Court · AIR 1929 Patna 324 : 120 Ind. Cas. 291
High Courts29 Jan 1929
Harekrishna Parida and Others Vs Emperor
Patna High Court · AIR 1929 Patna 242 : 120 Ind. Cas. 629
Criminal Procedure Code, 1898 (CrPC) — Section 200, 395, 476, 484Penal Code, 1860 (IPC) — Section 471Transfer of Property Act, 1882 — Section 83
High Courts28 Jan 1929
Emperor Vs Sobarati Sain
Patna High Court · AIR 1929 Patna 650
Penal Code, 1860 (IPC) — Section 211, 380, 457
High Courts25 Jan 1929
Indra Chandra Narang and Others Vs Emperor
Patna High Court · AIR 1929 Patna 145 : 116 Ind. Cas. 756
Arms Act, 1959 — Section 19Evidence Act, 1872 — Section 10Penal Code, 1860 (IPC) — Section 121A