High Courts20 Mar 1929
Rai Dalip Narayan Singh Bahadur and Another Vs Musammat Bibi Sharfunissa and Others
Patna High Court · AIR 1929 Patna 383 : 119 Ind. Cas. 410
Usurious Loans Act, 1918 — Section 3
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,646 of 2,796
High Courts20 Mar 1929
Hazari Lal Vs Firm Ramjiwan Ramchandra and Ramlagan Bhagat and Others
Patna High Court · AIR 1929 Patna 472 : 115 Ind. Cas. 691
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 Mar 1929
Dasai Singh and Others Vs Emperor
Patna High Court · AIR 1929 Patna 513
Penal Code, 1860 (IPC) — Section 424
High Courts18 Mar 1929
Mahadeo Missir Vs Ram Prasad and Others
Patna High Court · AIR 1929 Patna 579 : 119 Ind. Cas. 74
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63
High Courts15 Mar 1929
Kantir Missir Vs Emperor
Patna High Court · AIR 1930 Patna 98
Criminal Procedure Code, 1898 (CrPC) — Section 494Penal Code, 1860 (IPC) — Section 182, 211
High Courts12 Mar 1929
Emperor Vs Gobind Pandey
Patna High Court · AIR 1929 Patna 302 : 120 Ind. Cas. 759
Bihar and Orissa Excise Act, 1915 — Section 47(a), 47(f), 92
High Courts12 Mar 1929
Sri Kamala Kanta Singh Manki Vs Bindhumukhi Dassi and Others
Patna High Court · AIR 1929 Patna 431 : 123 Ind. Cas. 769
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7
High Courts11 Mar 1929
Jangi Bhagat Ramawtar Vs Commr. of Income Tax
Patna High Court · AIR 1930 Patna 127
Income Tax Act, 1961 — Section 22(2), 22(4), 66
High Courts11 Mar 1929
Ram Rachhya Singh Thakur and Others Vs Raghunath Prasad Misser and Others
Patna High Court · AIR 1930 Patna 46
Contract Act, 1872 — Section 73Limitation Act, 1963 — Article 111, 115, 116
High Courts06 Mar 1929
In Re: F.A. Mukhtar
Patna High Court · AIR 1929 Patna 337 : 115 Ind. Cas. 676
Penal Code, 1860 (IPC) — Section 182
High Courts06 Mar 1929
Narpat Singh Vs Mahidhar Jha
Patna High Court · AIR 1930 Patna 54
Limitation Act, 1963 — Section 14
High Courts05 Mar 1929
In Re: F.A. Mukhtar
Patna High Court · 115 Ind. Cas. 674a
Penal Code, 1860 (IPC) — Section 182
High Courts05 Mar 1929
Ramkishun Ram Marwari Vs Bansi Singh and Others
Patna High Court · 116 Ind. Cas. 43
Contract Act, 1872 — Section 16Usurious Loans Act, 1918 — Section 3
High Courts04 Mar 1929
Balgobind Mandar and Others Vs B. Dwarka Prasad and Others
Patna High Court · 116 Ind. Cas. 40
High Courts04 Mar 1929
Balgovind Mandar and Others Vs B. Dwarka Prasad and Others
Patna High Court · AIR 1929 Patna 530
High Courts04 Mar 1929
Rambahadur Singh and Others Vs Keshava Prasad Singh and Others
Patna High Court · AIR 1930 Patna 130
Estates Partition Act, 1897 — Section 52, 97Specific Relief Act, 1877 — Section 42
High Courts01 Mar 1929
Poshan Mandal and Others Vs Jhagroo Mandal and Others
Patna High Court · AIR 1929 Patna 585
High Courts27 Feb 1929
Ramdeni Singh and Another Vs Gumani Raut and Another
Patna High Court · AIR 1929 Patna 300 : 119 Ind. Cas. 70
Specific Relief Act, 1963 — Section 27