High Courts22 May 1929
Pandea Munda Vs Ladura Munda
Patna High Court · AIR 1929 Patna 436 : 124 Ind. Cas. 82
Chotanagpur Tenancy Act, 1908 — Section 74A, 74A(1), 74A(2)
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,644 of 2,796
High Courts15 May 1929
Muhammad Sadik Khan Vs Masihan Bibi
Patna High Court · AIR 1930 Patna 452
Specific Relief Act, 1877 — Section 27, 27(b)
High Courts14 May 1929
Ambika Prashad Singh Vs Achambit Thakur
Patna High Court · AIR 1930 Patna 378
Bengal Tenancy Act, 1885 — Section 22, 3, 44
High Courts14 May 1929
Ram Lal Gope and Others Vs Kali Prasad Sahu and Others
Patna High Court · AIR 1929 Patna 609 : 120 Ind. Cas. 304
Civil Procedure Code, 1908 (CPC) — Section 100, 105, 108
High Courts14 May 1929
Mahanth Dewa Das Vs Shew Prasad Singh and Others
Patna High Court · AIR 1929 Patna 531 : 120 Ind. Cas. 779
High Courts14 May 1929
Kishun Lal and Another Vs Hira Lal and Another
Patna High Court · AIR 1929 Patna 571 : 120 Ind. Cas. 768
Transfer of Property Act, 1882 — Section 76, 77
High Courts13 May 1929
Dhanpat Tiwari Vs Emperor
Patna High Court · AIR 1930 Patna 243
Penal Code, 1860 (IPC) — Section 363, 366, 419
High Courts13 May 1929
Inderdeo Narain Singh and Others Vs Gourishankar and Others
Patna High Court · AIR 1930 Patna 321
High Courts10 May 1929
Suraj Narayan Choudhury Vs Emperor
Patna High Court · AIR 1929 Patna 511 : 124 Ind. Cas. 96
Penal Code, 1860 (IPC) — Section 323, 448
High Courts07 May 1929
Dhannu Lal Marwari Vs Bansidhar Marwari
Patna High Court · AIR 1929 Patna 349
Specific Relief Act, 1877 — Section 55Transfer of Property Act, 1882 — Section 11, 40
High Courts06 May 1929
Bidya Prasad Singh and Others Vs Surkhur Mahton
Patna High Court · AIR 1931 Patna 263
Bengal Tenancy Act, 1885 — Section 102(h), 23Evidence Act, 1872 — Section 35
High Courts06 May 1929
Abhayanand Singh Vs Rameshwar Singh Bahadur
Patna High Court · AIR 1930 Patna 395
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 115
High Courts06 May 1929
Jhagru Mian and Others Vs Raghunath Singh and Others
Patna High Court · AIR 1929 Patna 630 : 119 Ind. Cas. 551
Chotanagpur Tenancy Act, 1908 — Section 41, 46, 5
High Courts06 May 1929
A.H. Forbes Vs The Commissioner of Income Tax
Patna High Court · AIR 1929 Patna 419 : 119 Ind. Cas. 402
Income Tax Act, 1961 — Section 10, 11, 12, 24, 4
High Courts06 May 1929
Charan Mahto Vs Emperor
Patna High Court · AIR 1930 Patna 274
Criminal Procedure Code, 1898 (CrPC) — Section 107, 118Penal Code, 1860 (IPC) — Section 4(o)
High Courts30 Apr 1929
Rameshwar Singh Bahadur Vs Mangal Prasad Sahu
Patna High Court · AIR 1930 Patna 318
Bengal Tenancy Act, 1885 — Section 174Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts29 Apr 1929
Suchit Raut Vs Emperor
Patna High Court · AIR 1930 Patna 622
Penal Code, 1860 (IPC) — Section 420, 511Post Office Act, 1898 — Section 64