High Courts17 Jan 1929
Ramsarup Singh Vs Emperor
Patna High Court · 116 Ind. Cas. 755
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 199
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,650 of 2,796
High Courts17 Jan 1929
Mathura Tewary Vs Emperor
Patna High Court · AIR 1929 Patna 343 : 120 Ind. Cas. 37
Criminal Procedure Code, 1898 (CrPC) — Section 164, 288Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 302, 326
High Courts17 Jan 1929
Mahbooban Bibi Vs Muhammad Ammeruddin and Others
Patna High Court · AIR 1929 Patna 207
High Courts17 Jan 1929
Pathak Harbans Singh and Others Vs Thakur Jagdishwar Dayal Singh and Others
Patna High Court · AIR 1929 Patna 188 : 116 Ind. Cas. 538
Bengal Tenancy Act, 1885 — Section 15Chotanagpur Tenancy Act, 1908 — Section 208
High Courts17 Jan 1929
Dwaraka Singh Vs Nema Singh and Others
Patna High Court · AIR 1929 Patna 195
Bengal Tenancy Act, 1885 — Section 170(1)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts16 Jan 1929
E.C. Agabeg Vs Hargobind Tiwari and Others
Patna High Court · AIR 1929 Patna 190
High Courts16 Jan 1929
Tansukh Rai and Others Vs Gopal Mahto and Others
Patna High Court · AIR 1929 Patna 586
High Courts16 Jan 1929
Tansukh Rai and Others Vs Gopal Mahton and Others
Patna High Court · 119 Ind. Cas. 554
High Courts14 Jan 1929
Kashi Lal and Another Vs Nurul Huq and Others
Patna High Court · AIR 1929 Patna 209
Transfer of Property Act, 1882 — Section 37, 54, 68
High Courts14 Jan 1929
Kamta Singh and Others Vs Chaturbhuj Singh and Others
Patna High Court · AIR 1929 Patna 664 : 120 Ind. Cas. 17
Civil Procedure Code, 1908 (CPC) — Section 66Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 56, 81, 82
High Courts11 Jan 1929
Deonath Singh Vs Debendranath Rai and Others
Patna High Court · AIR 1930 Patna 78 : 123 Ind. Cas. 640
High Courts11 Jan 1929
Lakhan Singh Vs Emperor
Patna High Court · AIR 1929 Patna 231 : 119 Ind. Cas. 560
Criminal Procedure Code, 1898 (CrPC) — Section 424
High Courts11 Jan 1929
Emperor Vs Nawal Kishore Missir and Others
Patna High Court · AIR 1929 Patna 508 : 115 Ind. Cas. 692
Criminal Procedure Code, 1898 (CrPC) — Section 213, 215, 289, 438
High Courts11 Jan 1929
Ramdarsan Mahton and Others Vs Emperor
Patna High Court · AIR 1929 Patna 206 : 116 Ind. Cas. 523
Penal Code, 1860 (IPC) — Section 147, 324, 71
High Courts11 Jan 1929
Chamak Lal Mandal Vs Mauji Mandal
Patna High Court · AIR 1929 Patna 248 : 120 Ind. Cas. 625
High Courts10 Jan 1929
Ganesh Lal Sarawagi Vs Mahabir Sahu and Another
Patna High Court · AIR 1929 Patna 273 : 119 Ind. Cas. 909
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 60
High Courts10 Jan 1929
Hitendra Narayan Singh and Others Vs Sukhdeb Prasad Jha and Others
Patna High Court · AIR 1929 Patna 360
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(3)
High Courts10 Jan 1929
Joti Lal Sah Vs Fateh Bahadur Shah and Others
Patna High Court · AIR 1929 Patna 397 : 123 Ind. Cas. 796
High Courts09 Jan 1929
Bageswari Charan Singh Vs Jagarnath Kuari and Another
Patna High Court · AIR 1929 Patna 117 : 115 Ind. Cas. 699
Limitation Act, 1963 — Section 19
High Courts08 Jan 1929
Abdul Majid Vs N.L. Mukharji and Another
Patna High Court · AIR 1929 Patna 108 : 116 Ind. Cas. 524
Criminal Procedure Code, 1898 (CrPC) — Section 386, 438