High Courts07 Jan 1929
Radhe Kishun Vs Emperor
Patna High Court · AIR 1929 Patna 157 : 116 Ind. Cas. 753
Penal Code, 1860 (IPC) — Section 107, 419, 420, 466, 468
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,651 of 2,796
High Courts03 Jan 1929
Haldhar Thakur Vs Emperor
Patna High Court · 116 Ind. Cas. 767
Penal Code, 1860 (IPC) — Section 325
High Courts03 Jan 1929
Abdul Karim and Others Vs Emperor
Patna High Court · AIR 1929 Patna 640
Penal Code, 1860 (IPC) — Section 193, 200, 96
High Courts03 Jan 1929
Rajbans Sahay Vs Askaran Baid
Patna High Court · AIR 1930 Patna 227
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 34 Rule 6Provincial Insolvency Act, 1920 — Section 28
High Courts02 Jan 1929
Ramzan Mistry and Others Vs Emperor
Patna High Court · AIR 1929 Patna 111 : 116 Ind. Cas. 783
Penal Code, 1860 (IPC) — Section 201, 3, 441, 448
High Courts21 Dec 1928
Jaisram Ramrekha Das Vs G.I.P. Roy and Another
Patna High Court · AIR 1929 Patna 109
Railways Act, 1890 — Section 77
High Courts21 Dec 1928
Harimohan Biswas Vs Emperor
Patna High Court · 115 Ind. Cas. 556
Penal Code, 1860 (IPC) — Section 447
High Courts20 Dec 1928
Kamakhya Narayan Singh Vs Ramraj Singh and Others
Patna High Court · AIR 1929 Patna 286
Civil Procedure Code, 1908 (CPC) — Section 110Court Fees Act, 1870 — Section 5
High Courts19 Dec 1928
Janakdhari Singh Vs Emperor
Patna High Court · AIR 1929 Patna 469 : 120 Ind. Cas. 632
Criminal Procedure Code, 1898 (CrPC) — Section 200, 203, 283, 438Penal Code, 1860 (IPC) — Section 147, 323
High Courts18 Dec 1928
Shaikh Abdul and Another Vs Emperor
Patna High Court · 115 Ind. Cas. 684
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 143, 144, 370, 379
High Courts18 Dec 1928
Abdul and Another Vs Emperor
Patna High Court · AIR 1929 Patna 86
Criminal Procedure Code, 1898 (CrPC) — Section 115Penal Code, 1860 (IPC) — Section 144, 379
High Courts17 Dec 1928
Mufti Reazuddin and Others Vs Maheshanand and Others
Patna High Court · AIR 1929 Patna 529
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts15 Dec 1928
Maharaj Bahadur Singh Vs Raja Prithichand Lal and Others
Patna High Court · AIR 1929 Patna 427 : 119 Ind. Cas. 78
Civil Procedure Code, 1908 (CPC) — Section 115, 92Government of India Act, 1935 — Section 107
High Courts14 Dec 1928
Enayat Khan and Others Vs Rai Bepin Behari Bose and Others
Patna High Court · AIR 1929 Patna 177 : 115 Ind. Cas. 195
Bengal Tenancy Act, 1885 — Section 110, 40, 40(5)
High Courts14 Dec 1928
Mohammad Yunus and Others Vs Bansi Rai
Patna High Court · AIR 1930 Patna 379
Bengal Tenancy Act, 1885 — Section 115, 4(3)(a)
High Courts13 Dec 1928
Muhammad Ibrahim and Others Vs Bibi Mariam
Patna High Court · AIR 1929 Patna 410
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17
High Courts12 Dec 1928
T.H. Burnett and Others Vs W.H. Burton and Others
Patna High Court · AIR 1929 Patna 110 : 116 Ind. Cas. 523a
Bengal Cess Act, 1880 — Section 6
High Courts12 Dec 1928
Kamakhaya Narayan Singh Vs Akloo Singh
Patna High Court · AIR 1929 Patna 368
Limitation Act, 1963 — Article 178, 181
High Courts11 Dec 1928
Jagdish Narain Singh Vs M.T. Ramsakal Kuer and Others
Patna High Court · AIR 1929 Patna 97
Bankruptcy Act, 1914 — Section 47(1)Civil Procedure Code, 1908 (CPC) — Section 60Provincial Insolvency Act, 1920 — Section 28(4)
High Courts10 Dec 1928
Shiva Shankar Prasad Pande Vs Kali Ojha and Others
Patna High Court · AIR 1929 Patna 392
Bengal Tenancy Act, 1885 — Section 116, 6