COURT ARCHIVE

Patna High Court judgments

55,909 judgments · page 2,649 of 2,796

High Courts24 Jan 1929

Krishna Chandra Pati Vs Emperor

Patna High Court · AIR 1929 Patna 201

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High Courts24 Jan 1929

Priya Nath Bhattacharji Vs Saila Bala Debi

Patna High Court · AIR 1929 Patna 385

Succession Act, 1925 — Section 50

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High Courts24 Jan 1929

Lala Ram Asre Singh and Others Vs Ambica Lal and Others

Patna High Court · AIR 1929 Patna 216 : 119 Ind. Cas. 547

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High Courts23 Jan 1929

Bullu Singh Vs Emperor

Patna High Court · AIR 1929 Patna 249 : 120 Ind. Cas. 474

Criminal Procedure Code, 1898 (CrPC) — Section 374Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 328

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High Courts22 Jan 1929

Malik Abdul Mokit Vs Malik Abdul Rashid

Patna High Court · AIR 1929 Patna 391 : 123 Ind. Cas. 400

Civil Procedure Code, 1908 (CPC) — Section 151, 47

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High Courts22 Jan 1929

Damodar Ram Mahuri and Others Vs Emperor

Patna High Court · AIR 1929 Patna 660

Penal Code, 1860 (IPC) — Section 380, 411, 414

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High Courts21 Jan 1929

Ragho Prasad and Others Vs Emperor

Patna High Court · AIR 1929 Patna 180

Bengal Tenancy Act, 1885 — Section 102(gg)Penal Code, 1860 (IPC) — Section 147, 148

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High Courts21 Jan 1929

Madho Dass Vs Kunta Kuary

Patna High Court · 120 Ind. Cas. 320

Chotanagpur Tenancy Act, 1908 — Section 177

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High Courts18 Jan 1929

Lachmi Narain Tewari and Another Vs Ramsaran Tiwari and Another

Patna High Court · AIR 1929 Patna 185

Bengal Tenancy Act, 1885 — Section 22(2)

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High Courts18 Jan 1929

Ram Narayan Rai and Others Vs Lalji Rai and Others

Patna High Court · AIR 1929 Patna 178

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High Courts18 Jan 1929

Dinanath Jha and Others Vs Ganeshdutt Jha and Others

Patna High Court · AIR 1929 Patna 103 : 116 Ind. Cas. 513

Lunacy Act, 1912 — Section 9

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High Courts18 Jan 1929

Surya Mull Marwari and Others Vs Dwarka Prasad Marwari and Another

Patna High Court · AIR 1929 Patna 127

Trusts Act, 1882 — Section 84

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High Courts18 Jan 1929

Deoraj Tewari and Others Vs Indrasan Tewari

Patna High Court · AIR 1929 Patna 258 : 120 Ind. Cas. 470

Contract Act, 1872 — Section 25Limitation Act, 1963 — Section 19

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High Courts18 Jan 1929

Fazlur Rahman Vs Musammat Ayasha and Others

Patna High Court · AIR 1929 Patna 81 : 115 Ind. Cas. 546

Evidence Act, 1872 — Section 102

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High Courts18 Jan 1929

Subedar Singh and Others Vs Ramprit Pande and Others

Patna High Court · 115 Ind. Cas. 703

Bengal Tenancy Act, 1885 — Section 170Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Limitation Act, 1963 — Article 11

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High Courts18 Jan 1929

Gopal Saran Narayan Singh Vs Maheshwari Prasad Singh and Others

Patna High Court · AIR 1929 Patna 307 : 119 Ind. Cas. 65

Bengal Tenancy Act, 1885 — Section 179, 74

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High Courts18 Jan 1929

Musammat Madho Bibi Vs Hazari Mal Marwari

Patna High Court · AIR 1929 Patna 141 : 115 Ind. Cas. 695

Civil Procedure Code, 1908 (CPC) — Section 115, 2, 47

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High Courts18 Jan 1929

Singhasan Misser and Others Vs Jadunandan Misser and Others

Patna High Court · AIR 1930 Patna 155

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High Courts18 Jan 1929

Secy. of State Vs Ganji Dosa and Others

Patna High Court · AIR 1929 Patna 265

Presidency Small Cause Courts Act, 1882 — Section 25

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High Courts17 Jan 1929

Municipal Commissioner of Barh Vs Jagdish Prasad

Patna High Court · AIR 1929 Patna 235 : 119 Ind. Cas. 884

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