High Courts02 Jul 1929
Banti Pande Vs Emperor
Patna High Court · AIR 1930 Patna 550
Criminal Procedure Code, 1898 (CrPC) — Section 529(e)Penal Code, 1860 (IPC) — Section 211, 307
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,641 of 2,796
High Courts02 Jul 1929
Gopinath Sahu Vs Arrah Municipality
Patna High Court · AIR 1929 Patna 510
Bihar and Orissa Food Adulteration Act, 1919 — Section 8, 9, 9(2)
High Courts01 Jul 1929
(Rai) Jagdish Prasad Vs Jamuna Prasad
Patna High Court · AIR 1930 Patna 559
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts01 Jul 1929
Lalbihari Singh Vs Emperor
Patna High Court · AIR 1929 Patna 514 : 120 Ind. Cas. 297
Criminal Procedure Code, 1898 (CrPC) — Section 15, 190, 191, 200Penal Code, 1860 (IPC) — Section 211, 379Police Act, 1861 — Section 23, 24, 25
High Courts01 Jul 1929
Manmohan Rai Vs Emperor
Patna High Court · AIR 1930 Patna 510
Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 337, 400
High Courts28 Jun 1929
Sukhdeo Narain Vs Emperor
Patna High Court · AIR 1929 Patna 506
Penal Code, 1860 (IPC) — Section 408
High Courts27 Jun 1929
Chandi Charan Chakravarti Vs Panchanand Pandit
Patna High Court · AIR 1930 Patna 526
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2)(e), Order 21 Rule 2(3)Limitation Act, 1963 — Article 174
High Courts27 Jun 1929
Nathan Gope and Others Vs Emperor
Patna High Court · AIR 1929 Patna 654
Criminal Procedure Code, 1898 (CrPC) — Section 107, 107(3), 108
High Courts27 Jun 1929
Baijnath Surekha and Others Vs Chiranji Lal Marwari
Patna High Court · AIR 1929 Patna 537
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 1, 2
High Courts27 Jun 1929
Rama Mahton and Others Vs Mohan Mahton and Others
Patna High Court · AIR 1930 Patna 322
Bengal Cess Act, 1880 — Section 41, 41(2)
High Courts27 Jun 1929
Prasad Nath Jogi Vs Ambika Prasad Singh and Others
Patna High Court · AIR 1930 Patna 407
Bengal Tenancy Act, 1885 — Section 26
High Courts26 Jun 1929
Mt. Gopi Bibi Vs Chanu Prasad Singh and Others
Patna High Court · AIR 1930 Patna 142
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1Limitation Act, 1963 — Section 5
High Courts25 Jun 1929
Kamala Prasad Singh Vs Bankey Prasad Singh and Others
Patna High Court · AIR 1929 Patna 702 : 124 Ind. Cas. 390
Bengal Tenancy Act, 1885 — Section 30(a), 30(b)
High Courts25 Jun 1929
Ghana Mahapatra and Others Vs Emperor
Patna High Court · AIR 1929 Patna 710 : 123 Ind. Cas. 78
Criminal Procedure Code, 1898 (CrPC) — Section 190, 202, 235, 247, 403Penal Code, 1860 (IPC) — Section 147, 426
High Courts25 Jun 1929
Sufal Chandra Sahu Vs Saila Bala Dasi
Patna High Court · AIR 1929 Patna 574
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts24 Jun 1929
Kalu Manjhi Vs Emperor
Patna High Court · AIR 1930 Patna 498
Criminal Procedure Code, 1898 (CrPC) — Section 209, 342(3)Penal Code, 1860 (IPC) — Section 398
High Courts24 Jun 1929
Nawabzada Syed Moinuddeen Mirza Vs Mohamad Amin and Others
Patna High Court · 119 Ind. Cas. 891
Limitation Act, 1963 — Section 18
High Courts24 Jun 1929
Pichit Lal Misser Vs Emperor
Patna High Court · AIR 1929 Patna 503 : 119 Ind. Cas. 886
Penal Code, 1860 (IPC) — Section 183, 186
High Courts24 Jun 1929
Moinuddin Meerza Vs Mohamed Amin and Others
Patna High Court · AIR 1930 Patna 153
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 90Limitation Act, 1963 — Section 18