High Courts14 Aug 1929
Musammat Ramjhari Kuer and Another Vs Gokhul Singh and Others
Patna High Court · AIR 1930 Patna 61 : 123 Ind. Cas. 408
Legal Practitioners Act, 1879 — Section 28Limitation Act, 1963 — Article 113
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,637 of 2,796
High Courts14 Aug 1929
Ganga Prasad Vs Municipal Commissioner
Patna High Court · AIR 1929 Patna 745 : 123 Ind. Cas. 392
Bihar and Orissa Municipal Act, 1922 — Section 82(1), 92
High Courts14 Aug 1929
Sadhu Behera Vs Dibakar Tarai and Others
Patna High Court · AIR 1929 Patna 678
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 96
High Courts14 Aug 1929
Musammat Phekni Vs Musammat Manki
Patna High Court · AIR 1930 Patna 618 : 128 Ind. Cas. 128
Succession Act, 1925 — Section 222, 232, 233
High Courts13 Aug 1929
Raghunath Bhagat and Others Vs Sukan and Others
Patna High Court · AIR 1930 Patna 53 : 123 Ind. Cas. 799
High Courts13 Aug 1929
Jyotirmoy Mandal and Others Vs Banamali Patar and Others
Patna High Court · AIR 1929 Patna 635
Chotanagpur Tenancy Act, 1908 — Section 139A, 46(4)
High Courts13 Aug 1929
Joy Chand Kumar and Others Vs Bhutnath Khan
Patna High Court · AIR 1930 Patna 236
Bengal Tenancy Act, 1885 — Section 182Chotanagpur Tenancy Act, 1908 — Section 47, 78
High Courts12 Aug 1929
Bankey Behary Lal and Others Vs Gudo Choudhury
Patna High Court · AIR 1930 Patna 476
Bengal Tenancy Act, 1885 — Article 3 Schedule 3, 185Limitation Act, 1963 — Section 28
High Courts09 Aug 1929
Maharaja Bahadur Kesho Prasad Singh Vs Muhammad Wahid
Patna High Court · 128 Ind. Cas. 119
Bengal Survey Act, 1875 — Section 41
High Courts09 Aug 1929
Kesho Prasad Singh Vs Muhammad
Patna High Court · AIR 1931 Patna 17
Bengal Survey Act, 1875 — Section 41
High Courts09 Aug 1929
Musammat Sunder Koer Vs Janki Das Kandhya Lal
Patna High Court · AIR 1929 Patna 747 : 119 Ind. Cas. 555
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 8
High Courts08 Aug 1929
Central Bank of India Ltd. Vs Ramkinkar Banerjee and Others
Patna High Court · AIR 1929 Patna 751 : 123 Ind. Cas. 388
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts08 Aug 1929
Bhado Mander Vs Khodabux and Others
Patna High Court · AIR 1929 Patna 746 : 123 Ind. Cas. 407
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts08 Aug 1929
Ramtahal Thakur Vs Jagtanand Jha and Others
Patna High Court · 124 Ind. Cas. 844
High Courts08 Aug 1929
Lachhandhari and Another Vs Rajpat Mahaton and Others
Patna High Court · AIR 1930 Patna 376
Bengal Tenancy Act, 1885 — Section 103B
High Courts07 Aug 1929
In Re: Raghunandan Prosad Singh and Another
Patna High Court · AIR 1929 Patna 476
Income Tax Act, 1922 — Section 66(1), 66(2)Income Tax Act, 1961 — Section 4
High Courts06 Aug 1929
Ram Ratan Prasad and Others Vs Banarsi Lal and Others
Patna High Court · AIR 1930 Patna 280
Civil Procedure Code, 1908 (CPC) — Section 144, 151, 47
High Courts02 Aug 1929
Banslochan Lal and Another Vs Emperor
Patna High Court · AIR 1930 Patna 195 : 124 Ind. Cas. 396
Penal Code, 1860 (IPC) — Section 114, 217, 379, 409Police Act, 1861 — Section 26, 29
High Courts02 Aug 1929
Mt. Latifannisa Bibi and Another Vs Alimulla
Patna High Court · AIR 1929 Patna 622