High Courts13 Dec 1929
Rajrikh Pandey and Others Vs Sham Shanker Dubey and Others
Patna High Court · AIR 1930 Patna 410
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,635 of 2,796
High Courts06 Dec 1929
Raghu Dusadh and Others Vs Emperor
Patna High Court · AIR 1930 Patna 159
Criminal Procedure Code, 1898 (CrPC) — Section 239
High Courts06 Dec 1929
Sheo Barhi and Another Vs Emperor
Patna High Court · AIR 1930 Patna 164
Penal Code, 1860 (IPC) — Section 109, 364, 379
High Courts04 Dec 1929
Sapani Patra and Others Vs Damodar Kar and Others
Patna High Court · AIR 1930 Patna 207
High Courts04 Dec 1929
Commissioners of the Patna City Municipality Vs Kshetro Das Bose
Patna High Court · AIR 1930 Patna 189
Bihar and Orissa Municipal Act, 1922 — Section 82, 98, 98(2)
High Courts03 Dec 1929
Sham Sunder Prusti Vs Emperor
Patna High Court · AIR 1930 Patna 219
Penal Code, 1860 (IPC) — Section 373
High Courts03 Dec 1929
Shibo Singh and Others Vs Janki Prasad Singh and Others
Patna High Court · AIR 1930 Patna 231
Evidence Act, 1872 — Section 13
High Courts02 Dec 1929
Chotoo Mahton and Another Vs Mt. Lachmi Kuer
Patna High Court · AIR 1930 Patna 354
Succession Act, 1925 — Section 299
High Courts02 Dec 1929
Jyotibati Chaudharain Vs Lachhmeshwar Prasad Chaudhuri and Others
Patna High Court · AIR 1930 Patna 260
High Courts29 Nov 1929
Loknath Prosad Singh and Another Vs Shah Wahib Hussain and Others
Patna High Court · AIR 1930 Patna 181
Specific Relief Act, 1877 — Section 27, 27(b), 49
High Courts29 Nov 1929
Kamal Prasad Singh and Others Vs Lalji Prasad and Others
Patna High Court · AIR 1930 Patna 600
High Courts25 Nov 1929
Maharajadhiraja of Darbhanga Vs Commissioner of Income Tax
Patna High Court · AIR 1930 Patna 81
Income Tax Act, 1922 — Section 64(2), 66, 66(2)
High Courts25 Nov 1929
J.M. Casey Vs Commissioner of Income Tax
Patna High Court · AIR 1930 Patna 44 : 123 Ind. Cas. 610
Income Tax Act, 1922 — Section 66(2)
High Courts25 Nov 1929
Rajniti Prasad Singh and Another Vs Commissioner of Income Tax
Patna High Court · AIR 1930 Patna 33 : 123 Ind. Cas. 617
Transfer of Property Act, 1882 — Section 58
High Courts22 Nov 1929
Mahabir Pandey Vs Emperor
Patna High Court · AIR 1930 Patna 353
Penal Code, 1860 (IPC) — Section 411
High Courts22 Nov 1929
B. and N. W. Ry. Co. Vs Mohammad Abdul Halim
Patna High Court · AIR 1930 Patna 528
Civil Procedure Code, 1908 (CPC) — Section 115, 20
High Courts20 Nov 1929
Abdul Sattar and Others Vs Rajkishore Sah and Others
Patna High Court · AIR 1930 Patna 161
Bengal Tenancy Act, 1885 — Section 105, 109, 7
High Courts18 Nov 1929
Raghunandan Singh and Others Vs Sri Radhakrishna Thakurji and Another
Patna High Court · AIR 1930 Patna 297
Bengal Tenancy Act, 1885 — Section 116, 120, 120(2)(a)