High Courts25 Mar 1930
Jagdambika Prasad Vs Kali Singh
Patna High Court · AIR 1931 Patna 40
Contract Act, 1872 — Section 25
COURT ARCHIVE
Patna High Court judgments
55,944 judgments · page 2,633 of 2,798
High Courts24 Mar 1930
Mt.Bechni, and Others Vs Sheikh Sadique and Others
Patna High Court · AIR 1931 Patna 14
Provincial Insolvency Act, 1920 — Section 53, 54A
High Courts21 Mar 1930
Bibhuti Prasad Chaudhury and Others Vs Mt. Pan Kuer and Others
Patna High Court · AIR 1930 Patna 488
Civil Procedure Code, 1908 (CPC) — Section 151Succession Act, 1925 — Section 263
High Courts20 Mar 1930
Sukhan Ahir Vs Emperor
Patna High Court · AIR 1930 Patna 497
Criminal Procedure Code, 1898 (CrPC) — Section 109, 109(a)
High Courts18 Mar 1930
Ekram Hussain Vs Mt. Umatul Rasul and Others
Patna High Court · AIR 1931 Patna 27
Succession Act, 1925 — Section 214
High Courts17 Mar 1930
Gonour Singh Vs Emperor
Patna High Court · AIR 1930 Patna 505
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 182, 211
High Courts10 Mar 1930
Brijmohan Singh Vs Dukhan Singh
Patna High Court · AIR 1931 Patna 33
Civil Procedure Code, 1908 (CPC) — Section 13Transfer of Property Act, 1882 — Section 79, 96
High Courts10 Mar 1930
Achambhit Jha Vs Bankey Behari Lal and Others
Patna High Court · AIR 1930 Patna 335
Penal Code, 1860 (IPC) — Section 378Presidency Small Cause Courts Act, 1882 — Article 11, 4
High Courts08 Mar 1930
Ramji Rai and Others Vs Emperor
Patna High Court · AIR 1930 Patna 508
Bengal Tenancy Act, 1885 — Section 23Penal Code, 1860 (IPC) — Section 147
High Courts07 Mar 1930
Achaimbit Mahata Vs Raj Kumar Tekait
Patna High Court · AIR 1930 Patna 392
Chotanagpur Tenancy Act, 1908 — Section 51A(5), 87
High Courts06 Mar 1930
Thakur Sahu and Others Vs Emperor
Patna High Court · AIR 1930 Patna 331
Criminal Procedure Code, 1898 (CrPC) — Section 407(2), 421, 504
High Courts06 Mar 1930
Bechu Mian Vs Emperor
Patna High Court · AIR 1930 Patna 344 : 123 Ind. Cas. 68
Criminal Procedure Code, 1898 (CrPC) — Section 54, 56, 78Penal Code, 1860 (IPC) — Section 70, 78, 89
High Courts06 Mar 1930Dismissed
Messrs Gati Shah Mahadeo Ram Vs Secy. of State and others
Patna High Court · (1930) 03 PAT CK 0002
High Courts05 Mar 1930
Mod. Ali and Others Vs Bhagalpur Tannery
Patna High Court · AIR 1930 Patna 325
Bengal Tenancy Act, 1885 — Section 40, 72
High Courts25 Feb 1930
Jagat Narain Singh Vs Sripati Nath Roy and Another
Patna High Court · AIR 1930 Patna 390
Transfer of Property Act, 1882 — Section 128
High Courts25 Feb 1930
Sri Radha Kishunji Vs Haricharan Ahir and Others
Patna High Court · AIR 1930 Patna 332
Bengal Tenancy Act, 1885 — Section 30(a), 31A
High Courts24 Feb 1930
Gajadhar Rai Vs Ram Charan Gope and Others
Patna High Court · AIR 1930 Patna 256
Bengal Tenancy Act, 1885 — Article 3 Schedule 3
High Courts24 Feb 1930
Bacha Sham Sunder Kuer and Others Vs Balgobind Singh
Patna High Court · AIR 1930 Patna 323
Bengal Tenancy Act, 1885 — Section 148
High Courts24 Feb 1930
Sankar Prasad Misra Vs Brajamohan Deb
Patna High Court · AIR 1930 Patna 357
Central Provinces Land Revenue Act, 1881 — Section 65A
High Courts24 Feb 1930
Kali Prasad Singh Vs Faujdar Singh and Others
Patna High Court · 124 Ind. Cas. 94