High Courts29 May 1930
Kanai Lal Marwari Vs Babulal Munchi and Another
Patna High Court · AIR 1930 Patna 604
Contract Act, 1872 — Section 25(3)Limitation Act, 1963 — Section 19
COURT ARCHIVE
Patna High Court judgments
55,944 judgments · page 2,631 of 2,798
High Courts28 May 1930
Jadubansi Sahay and Others Vs Barhamdeo Narayan Singh and Others
Patna High Court · AIR 1930 Patna 495(1)
High Courts27 May 1930
Gurudas Mandal Vs Emperor
Patna High Court · AIR 1930 Patna 509 : 128 Ind. Cas. 351
Penal Code, 1860 (IPC) — Section 193
High Courts23 May 1930
Ram Dass and Another Vs Bhagwat Narain Singh and Others
Patna High Court · AIR 1931 Patna 97
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 47, 60
High Courts21 May 1930
Mulraj Dhir Vs Emperor
Patna High Court · AIR 1930 Patna 507
Penal Code, 1860 (IPC) — Section 287
High Courts20 May 1930
Sheo Narayan Pathak and Others Vs Lalman Pathak
Patna High Court · AIR 1931 Patna 404
High Courts19 May 1930
Kailash Missir Vs Emperor
Patna High Court · AIR 1931 Patna 105
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 83
High Courts16 May 1930
Lalit Kishore Mitra Vs Commissioner of Income Tax
Patna High Court · AIR 1932 Patna 166
Income Tax Act, 1961 — Section 22(2), 23(4), 27
High Courts15 May 1930Dismissed
Bengal Nagpur Railway Company Ltd. Vs Hukum Chand Hardat Rai
Patna High Court · (1930) 05 PAT CK 0002
High Courts14 May 1930
Muchi Ram Bagal Vs Balaram Bhumij
Patna High Court · AIR 1930 Patna 562
Chotanagpur Tenancy Act, 1908 — Section 46, 46(4)
High Courts13 May 1930
Bihari Mahton Vs Emperor
Patna High Court · AIR 1931 Patna 152
Criminal Procedure Code, 1898 (CrPC) — Section 274, 326Penal Code, 1860 (IPC) — Section 325
High Courts13 May 1930
Kartik Chandra Maity Vs Emperor
Patna High Court · AIR 1932 Patna 171
Penal Code, 1860 (IPC) — Section 147, 225, 342
High Courts12 May 1930
Saloo Jolaha Vs Chaudhury Sampat Kumar Singh and Others
Patna High Court · AIR 1930 Patna 529 : 128 Ind. Cas. 113
Bengal Tenancy Act, 1885 — Section 30(b), 39(b)
High Courts08 May 1930
Suba Singh Vs Kamahshya Narayan Singh
Patna High Court · AIR 1931 Patna 21
Limitation Act, 1963 — Section 28
High Courts07 May 1930
Ramji Ahir Vs Emperor
Patna High Court · AIR 1930 Patna 387
Criminal Procedure Code, 1898 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 332
High Courts06 May 1930
Harnandan Singh Vs Basudeo Narayan and Others
Patna High Court · AIR 1930 Patna 479
Registration Act, 1908 — Section 17(2)(v)
High Courts06 May 1930
Ram Lal Mahton Vs Musammat Bibi Rokaiyi
Patna High Court · AIR 1930 Patna 599 : 128 Ind. Cas. 797
Bengal Tenancy Act, 1885 — Section 31, 32, 50(2)
High Courts06 May 1930
Dhori Ahir and Others Vs Parmeshor Missir and Others
Patna High Court · AIR 1930 Patna 406
Bengal Tenancy Act, 1885 — Section 37
High Courts06 May 1930
Jairam Mahaton and Others Vs Lokenath Mahton
Patna High Court · AIR 1930 Patna 405
Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 19, 21
High Courts28 Apr 1930
Chamru Saha Vs Kanak Singh Mundu
Patna High Court · AIR 1931 Patna 136
Chotanagpur Tenancy Act, 1908 — Section 240, 7Civil Procedure Code, 1908 (CPC) — Section 47