High Courts25 Apr 1930
Krishna Pati and Brundaban Pati Vs Emperor
Patna High Court · AIR 1930 Patna 520
Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 352
COURT ARCHIVE
Patna High Court judgments
55,944 judgments · page 2,632 of 2,798
High Courts25 Apr 1930
(Thakur) Naunit Prayaji Vs Bandhu Mahton and Others
Patna High Court · AIR 1930 Patna 414
Bengal Tenancy Act, 1885 — Section 150
High Courts24 Apr 1930
Gobind Chandra Das and Others Vs Hayagriba Upadhaya and Others
Patna High Court · AIR 1932 Patna 162
High Courts24 Apr 1930
Lakhan Choudhry Vs Bacha Lal Singh
Patna High Court · AIR 1930 Patna 451
Bengal Tenancy Act, 1885 — Section 157
High Courts24 Apr 1930
Jokhiram Surajmal Vs Chothmal Bhagirath
Patna High Court · AIR 1931 Patna 70
Bankruptcy Act, 1914 — Section 29
High Courts23 Apr 1930
Maumohan Lal Bhagat Vs Bishun Lal Singh
Patna High Court · AIR 1930 Patna 384
Chotanagpur Tenancy Act, 1908 — Section 258, 87
High Courts14 Apr 1930
Kisangopal Ganeriwala Vs Ram Lal
Patna High Court · AIR 1930 Patna 389
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Small Cause Courts Act, 1887 — Section 25
High Courts11 Apr 1930
Charku Mahata and Others Vs Mahendra Nath Rai and Others
Patna High Court · AIR 1931 Patna 31
Chotanagpur Tenancy Act, 1908 — Section 258, 58, 85
High Courts11 Apr 1930
Mt. Azizunnissa Vs Komal Singh and Others
Patna High Court · AIR 1930 Patna 579
Bengal Tenancy Act, 1885 — Section 69
High Courts10 Apr 1930
Nanhu Mahton Vs Emperor
Patna High Court · AIR 1930 Patna 338
Criminal Procedure Code, 1898 (CrPC) — Section 288, 374Penal Code, 1860 (IPC) — Section 302
High Courts09 Apr 1930
Jaisri Lal Pande Vs Dukhlal Thakur
Patna High Court · AIR 1930 Patna 416
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 115
High Courts09 Apr 1930
Debi Prasad Dhundhania and Others Vs Kusum Kumari and Others
Patna High Court · AIR 1930 Patna 442 : 128 Ind. Cas. 133
Santhal Parganas Settlement Regulations, 1872 — Section 6
High Courts08 Apr 1930
Naurangi Lal and Others Vs Ram Charan Das
Patna High Court · AIR 1930 Patna 455
Limitation Act, 1963 — Article 134
High Courts03 Apr 1930
Bhagalpur Municipality Vs Maulavi Faik
Patna High Court · AIR 1930 Patna 370
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts01 Apr 1930
Babui Radhika Debi Vs Ramasray Prasad Chowdhry and Others
Patna High Court · AIR 1930 Patna 403 : 128 Ind. Cas. 350
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(2)
High Courts28 Mar 1930
Mt. Phul Kuer and Others Vs Mt. Najmunnisa and Others
Patna High Court · AIR 1930 Patna 473
Civil Procedure Code, 1908 (CPC) — Section 144, 47
High Courts28 Mar 1930
Nagar Mull and Others Vs Benares Bank Ltd.
Patna High Court · AIR 1931 Patna 58
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts28 Mar 1930
Kesarichand Johr Mull Vs Mukteswar Trigunait and Others
Patna High Court · AIR 1930 Patna 372
Limitation Act, 1963 — Section 20