High Courts10 Jan 1930
Dulhin Radhika Kuer Vs Sushil Chandra Mitra
Patna High Court · 124 Ind. Cas. 639
Provincial Insolvency Act, 1920 — Section 28, 4Transfer of Property Act, 1882 — Section 128
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,634 of 2,796
High Courts10 Jan 1930
Radhika Kuer Vs Sushil Chandra Mitra
Patna High Court · AIR 1930 Patna 305
Transfer of Property Act, 1882 — Section 128
High Courts10 Jan 1930
Madan Mohan Behareelal Vs Emperor
Patna High Court · AIR 1931 Patna 19
Contract Act, 1872 — Section 139Criminal Procedure Code, 1898 (CrPC) — Section 514Penal Code, 1860 (IPC) — Section 420
High Courts08 Jan 1930
Sham Narain Singh Vs Basudeo Prasad Singh
Patna High Court · AIR 1930 Patna 277
Civil Procedure Code, 1908 (CPC) — Section 115, 2Government of India Act, 1915 — Section 107
High Courts07 Jan 1930
Firm Durga Dutta Shri Ram Vs Secretary of State for India and Another
Patna High Court · 124 Ind. Cas. 833
High Courts07 Jan 1930
Durga Dutta-Shri Ram Firm Vs Secy. of State for India and Another
Patna High Court · AIR 1930 Patna 283
High Courts06 Jan 1930
Bhagwat Prasad and Another Vs Ramkisun Ram Sonar
Patna High Court · AIR 1930 Patna 351
Criminal Procedure Code, 1898 (CrPC) — Section 344Penal Code, 1860 (IPC) — Section 467
High Courts03 Jan 1930
Khodaijatul Kubra Vs Krishna Pershad and Others
Patna High Court · AIR 1930 Patna 530
Registration Act, 1908 — Section 17(1)(a), 2(7), 49
High Courts02 Jan 1930
Radha Kant Missir Vs Purna Chander Tripathi and Others
Patna High Court · AIR 1930 Patna 270
Provincial Small Cause Courts Act, 1887 — Section 16, 32
High Courts20 Dec 1929
Bujhai Rai and Others Vs Ram Sevak Pandey and Others
Patna High Court · AIR 1930 Patna 319
High Courts20 Dec 1929
Emperor Vs Fazlur Rahman
Patna High Court · AIR 1930 Patna 346 : 128 Ind. Cas. 141
Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 138, 151, 330, 379, 381
High Courts20 Dec 1929
Khudu Rajak Vs Emperor
Patna High Court · AIR 1930 Patna 252 : 124 Ind. Cas. 841
Penal Code, 1860 (IPC) — Section 300, 302
High Courts20 Dec 1929
Daroga Lohar Vs Emperor
Patna High Court · AIR 1930 Patna 347
Penal Code, 1860 (IPC) — Section 302, 304
High Courts19 Dec 1929
Jamuna Prasad Singh and Others Vs Chakradhar Prasad Singh and Others
Patna High Court · AIR 1930 Patna 380
High Courts19 Dec 1929
James Sydney Osmond Conally Vs Mary Josephine Pompei Conally
Patna High Court · AIR 1931 Patna 213
High Courts18 Dec 1929
Harnandan Rai and Others Vs Baliram Prasad and Others
Patna High Court · AIR 1931 Patna 1
Civil Procedure Code, 1908 (CPC) — Section 11, 13
High Courts18 Dec 1929
Kapildeo Narain Vs Emperor
Patna High Court · AIR 1930 Patna 221
Penal Code, 1860 (IPC) — Section 409, 477A
High Courts17 Dec 1929
Panchu Gopal Banerji Vs Commissioner of Income Tax
Patna High Court · AIR 1932 Patna 167
Income Tax Act, 1961 — Section 66(2)
High Courts16 Dec 1929
Pradhan Majhi Vs Satrughan Singh and Another
Patna High Court · AIR 1930 Patna 273
Chotanagpur Tenancy Act, 1908 — Section 177, 218(1)