High Courts24 Mar 1916Rai Baijnath Goenka Vs Ajab Lal Jha Patna High Court · (1916) 03 PAT CK 0002Read judgment
High Courts22 Feb 1916Nand Kumar Singh and Others Vs Bilas Ram Marwari and Others Patna High Court · AIR 1917 Patna 79 : 40 Ind. Cas. 579Civil Procedure Code, 1908 (CPC) — Section 2Read judgment
High Courts22 Feb 1914Asman Singh and Others Vs Tulsi Singh and Others Patna High Court · 39 Ind. Cas. 173Civil Procedure Code, 1908 (CPC) — Section 54Specific Relief Act, 1963 — Section 42Read judgment
High Courts16 Oct 1910DismissedLachmi Singh and Others Vs Emperor Patna High Court · (1910) 10 PAT CK 0001Read judgment