High Courts14 Aug 2026Disposed Of
Surendra Singh Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2304
Arms Rules, 2016
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 22 of 2,796
High Courts14 Aug 2026Allowed
Pawan Kumar Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2287
Code of Criminal Procedure-Section 482, 320Indian Penal Code-Sections 498(A), 379, 323
High Courts14 Aug 2026Allowed
Nagendra Prasad Mishra & Ors. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2286
Indian Penal Code-Sections 498(A), 323Code of Criminal Procedure, 1973-Section 245, 482, 320
High Courts14 Aug 2026Allowed
Shiv Kumar Prasad @ Shiv Kumar & Anr. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2285
Indian Penal Code-Section 323, 498(A), 34Dowry Prohibition Act-Section 3, 4
High Courts14 Aug 2026Allowed
Arun Kumar Srivastava & Anr. Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 2302
Indian Penal Code-Sections 406, 420, 182, 211Code of Criminal Procedure-Section 156(3), 482, 156(1), 155(2), Chapter XIV
High Courts14 Aug 2026Allowed
Kamal Agrawal @ Kamal Kumar Agrawalla @ Kamal Kumar Agrawal Vs State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2301
Indian Penal Code-Sections 420, 406 and 120(b), 415, 138Penal Code, 1860-Section 420, 415Code of Criminal Procedure-Section 482
High Courts14 Aug 2026Allowed
Anand Nath Sinha & Ors. Vs State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2300
Indian Penal Code-Sections 341, 323, 406, 494, 498(A), 504, 506 and 34, 498AHindu Marriage Act, 1995-Section 13(B)Hindu Marriage Act-Section 13(B)
High Courts14 Aug 2026Dismissed
Taj Mohamad & Anr. Vs The State of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2299
Cr.P.C.-Section 311Indian Penal Code-Section 302
High Courts13 Aug 2026Disposed Of
Gajo Yadav @ Gajendra Yadav & Ors. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2298
Essential Commodities Act, 1955-Section 6 A (3) (C), 6(C), 6A, sub-section (3) of section 6A, sub-section (3B) of section 3, subsection (3C) of section 3, sub-section (3) of section 3, 6(A)(5)(C)Essential Commodities (Bihar Amendment Act, 1978-6 A (5) (C)Limitation Act-Section 5
High Courts13 Aug 2026Allowed
Subash Bishnoi @ Subhash Bishnoi Vs The Union Of India & Ors.
Patna High Court · (2026) 08 PAT CK 2297
Sashastra Seema Bal Rules, 2009-Rule-21(1)(b), Rule 51, 48, 48(2), 29, 62, 62(2)(b)Sashastra Seema Bal Act, 2007-Section 26, 43, 24(e), 58(3), 49, 50Officials Secrets Act, 1923
High Courts13 Aug 2026Disposed Of
Shyam Bihari Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2296
Constitution of India-Article 43, 14, 16Central Civil Services (Pension) Rules, 1972Central Civil Services Rules, 1972-Rule 49
High Courts13 Aug 2026Disposed Of
Indu Devi Vs The Union Of India & Ors.
Patna High Court · 2026 INSC 612
Central Civil Services (Temporary Service) Rules, 1965-Rule 10(1-B)Central Civil Services (Pension) Rules, 1972
High Courts13 Aug 2026Allowed
Ratnesh Kumar Singh & Ors. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2293
Indian Penal Code-Sections 323, 341, 427, 448, 488, 337, 388, 504, 34, 384, 465, 418, 425Criminal Procedure Code-Section 468, 469A, 473, Chapter XXXVI, 468(2)(c), 482, 468 and 469, 202
High Courts13 Aug 2026Dismissed
Ram Kumar Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2335
Indian Penal Code-Section 465, 468/34Cr.P.C.-Section 202
High Courts13 Aug 2026Dismissed
Bishwanath Prasad Sah Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2333
Code of Criminal Procedure-Section 482, 245Indian Penal Code-Sections 467, 471, 464, 420
High Courts13 Aug 2026Allowed
Ravi Kumar @ Ravi Prasad Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2331
Indian Penal Code-Section 468, 120B, 358, 465, 468 and 120(B), 468 & 120(B)Information Technology Act-Section 65 & 66Constitution of India-Article 226
High Courts13 Aug 2026Allowed
Dinesh Mishra @ Dineshwar Mishra Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2329
I.P.C.-Sections 341, 323, 382, 406, 420 and 504Cr.P.C.-Section 156(3), 482, 156(1), 155(2)Constitution of India-Article 226
High Courts13 Aug 2026Allowed
Santosh Kumar Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2327
Code of Criminal Procedure, 1973-Section 482, 197, Chapter XIVIndian Penal Code, 1860-Sections 323, 504, 354, 414, 399, 402Arms Act-Section 25(1)
High Courts13 Aug 2026Partly Allowed
Mantosh Kumar Mahto Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 2326
Indian Penal Code-Section 376(DA), 376(D), 506, 34, 506/34Protection of Children from Sexual Offences Act-Section 6, 4/6, 29 and 30Information Technology Act-Section 66(D), 67(A), 66(D) and 67(A)
High Courts13 Aug 2026Allowed
Samriddhi Rice Mill Private Limited Vs Samriddhi Agro Foods Private Limited & Anr.
Patna High Court · (2026) 08 PAT CK 2325
Companies Act, 2013Code of Civil Procedure, 1908-Order XXXIX Rules 1 & 2, Section 151Trademarks Act, 1999