High Courts18 Aug 2026Dismissed
Power Grid Corporation Of India Limited Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1704
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 20 of 2,796
High Courts18 Aug 2026Dismissed
Manohar Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1708
Constitution of India-Articles 14 and 16
High Courts18 Aug 2026Allowed
Prabhakar Kumar Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1710
Bihar Government Servants (Classification, Control and Appeal) Rules, 2005Prevention of Corruption Act, 1988-Section 7A
High Courts18 Aug 2026Dismissed
Anand Roy Vs The Union Of India & Ors.
Patna High Court · (2026) 08 PAT CK 1720
Railway Servants (Discipline and Appeal) Rules, 1968-Rule 14, 14 (ii), section 14 (ii)Railway Services (Pension) Rules, 1993-Rule 107Code of Civil Procedure, 1908-Section 11, Order II, Rule 2
High Courts18 Aug 2026Disposed Of
Pintu Kumar Jaiswal Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1722
Indian Penal Code-Sections 420, 414 and 34Essential Commodities Act-Section 7
High Courts18 Aug 2026Dismissed
Mani Bhushan Kumar Singh Vs The Union Of India & Ors.
Patna High Court · (2026) 08 PAT CK 1726
RTI Act
High Courts17 Aug 2026Dismissed
Shambhu Mehta Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1610
Criminal Procedure Code, 1973-Section 372, 313Indian Penal Code-Sections 302, 120(B), 34, 120(B)/34Arms Act-Section 27
High Courts17 Aug 2026Allowed
Seema Kumari Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1612
Criminal Procedure Code, 1973-Section 372, 313Indian Penal Code-Section 302Bharatiya Nagarik Suraksha Sanhita-Section 396, 404
High Courts17 Aug 2026Dismissed
The State Of Bihar & Ors. Vs Dr. Anup Kumar Roy
Patna High Court · (2026) 08 PAT CK 1617
Bihar Finance Rules, 2005-Rule 131Bihar Pension Rules, 1950-Rule 43(B)Constitution of India-Article 226
High Courts17 Aug 2026Disposed Of
Alok Kumar Saigal Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1618
High Courts17 Aug 2026Disposed Of
Anish Kumar & Ors. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1597
High Courts17 Aug 2026Disposed Of
Kali Charan Sah Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1594
ACP Scheme Rules, 2003Bihar Government Servant Grievance Redressal Rules, 2019-Rule 2(C), 3Right to Information Act, 2005
High Courts17 Aug 2026Disposed Of
Udit Bhanu Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1591
Bihar Prohibition and Excise (Amendment) Act, 2022-Section 30(a)Bihar Prohibition and Excise Act, 2016-Section 92Bihar Prohibition and Excise Rules-Rule 12(A), 12A(2)
High Courts17 Aug 2026Disposed Of
Ranju Kumari Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1590
Bihar Gram Katchahry Secretary (Employment, Service Conditions and Duties) Rules, 2014-Rule 7
High Courts17 Aug 2026Disposed Of
Ramjit Prasad @ Ramjeet Prasad Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1585
High Courts17 Aug 2026Disposed Of
Rajni Kumari Mishra Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1620
High Courts17 Aug 2026Dismissed
Surendra Prasad Ray & Ors. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1630
High Courts17 Aug 2026Dismissed
Lakhan Prasad Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1634
High Courts17 Aug 2026Disposed Of
Khusboo Rani Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1639
Bihar Targeted Public Distribution System (Control) Order, 2016-Section 32(vii)
High Courts17 Aug 2026Allowed
Sri Niwas Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1640
Arms Act, 1959-Sections 13 and 14, 14 and section 17Arms Rule, 2016-Rule 10(3), 39