High Courts18 Aug 2026Dismissed

Vikash Kumar Vs The State Of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 1647

Indian Penal Code, 1860-Section 376-D, 376-DAProtection of Children from Sexual Offences Act, 2012-Section 4, 6, 33(8), 4 & 6, 29, 30Criminal Procedure Code, 1973-Section 357-A, 164, 313
High Courts18 Aug 2026Allowed

Ranjeet Singh Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 1655

Prevention of Corruption Act-Sections 7/13(2), 13(1)(d)Bihar Pension Rules, 1950-Rule 43(b)Bihar Government Servants (Classification, Control & Appeal) Rules, 2005-Rule 17(3)&(4), 17, 17(3), 17(4), 17(5), 18, 18(1)
High Courts18 Aug 2026Allowed

Biliyam Kujur Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 1656

Rules of 2005-Rule 17 (3) and (4)Act of 2005-Rule 17Bihar CCA Rules, 2005-Rule 32, 17(6)(4), proviso of (17)(8)(a), 17(11), 17(14), 17 (15), 17(16), 17(19), 17(23)(ii)(d)