COURT ARCHIVE

Patna High Court judgments

55,908 judgments · page 24 of 2,796

High Courts12 Aug 2026Allowed

Akshay Sinh Dalpat Sinh Chauhan @ Akshay Singh Dalpat Singh Chauhan & Anr. Vs The State Of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 2346

Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 403, 417, 415, 420

High Courts12 Aug 2026Allowed

Bijay Mandal Vs The State Of Bihar

Patna High Court · (2026) 08 PAT CK 2345

Indian Penal Code-Sections 148, 302/149, 147, 149, 341, 323, 302, 506, 504Code of Criminal Procedure-Section 313

High Courts12 Aug 2026Dismissed

Surendra Ram & Ors. Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2344

Constitution of India-Article 226

High Courts12 Aug 2026Dismissed

Kapleshwar Yadav & Ors. Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2343

Bihar Tenancy Act, 1885-Section 48C, 48D, 48D(1)Constitution of India-Article 226Bihar Tenancy (Amendment) Act, 1938

High Courts11 Aug 2026Dismissed

Abdul Salam Arif Vs The State Of Bihar

Patna High Court · (2026) 08 PAT CK 5734

Indian Penal Code-Sections 376, 312, 313, 323 and 379Code of Criminal Procedure-Section 311, 164

High Courts11 Aug 2026

Nagendra Rai & Ors. Vs The State Of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 5740

Indian Penal Code-Section 188, 172 to 188Cr.P.C., 1973-Section 195, 195(1)(a), 2(d), 482, 156(1), 155(2)Constitution of India-Article 226

High Courts11 Aug 2026

Krishna Singh & Ors. Vs The State Of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 5742

Indian Penal Code-Sections 147, 148, 149, 323, 324, 447, 379 and 504Code of Criminal Procedure-Section 190

High Courts11 Aug 2026

Rocky Kumar Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 5743

Constitution of India-Article 226

High Courts11 Aug 2026Partly Allowed

Hari Kishore Choudhary & Anr. Vs State Of Bihar

Patna High Court · (2026) 08 PAT CK 2342

Indian Penal Code-Section 325, 323, 307, 147, 148, 149, 324, 326, 307 and 504, 148 and 149, 147 and 323, 326 and 307, 323 or 324

High Courts11 Aug 2026Disposed Of

Suraj Kumar Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2341

I.P.C.-Sections 379, 411, 34Bihar Minerals (Concession, Prevention of illegal Mining, Transportation and Storage) Rule, 2019-Rule 56 (i), 56 (ii)Bihar Minerals (Concession, Prevention of illegal Mining, Transportation and Storage) Amended Rule, 2021

High Courts11 Aug 2026Allowed

Shiv Kumar Sah Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2340

High Courts11 Aug 2026Allowed

Maheshwar Prasad Verma Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2339

Bihar Pension Rules, 1950-Rule 43(b)Bihar Government Servant (Classification, Control & Appeal) Rules, 2005-Rule 17

High Courts11 Aug 2026Disposed Of

Shiojee Chaurasia Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2506

High Courts11 Aug 2026Disposed Of

Daya Nand Thakur Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2508

High Courts11 Aug 2026Disposed Of

Rajendra Singh Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2509

Bihar Government Servant Grievance Redressal Rules, 2019-Rule 2(c), 3Right to Information Act, 2005

High Courts11 Aug 2026Allowed

Minta Devi Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2510

Bihar Targeted Public Distribution System (Control) Order, 2016-Rule 9(v)Right to Information ActPublic Distribution System (Control) Amendment Order, 2011-Clause 2.5

High Courts11 Aug 2026Allowed

Kum Kum Singh Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2512

High Courts11 Aug 2026Dismissed

The Union Of India & Ors. Vs Dr. Neelam Sinha

Patna High Court · (2026) 08 PAT CK 2514

Constitution of India-Article 226Indian Evidence Act

High Courts11 Aug 2026Disposed Of

Bhutan Raut @ Bhutun Ram Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2517

High Courts11 Aug 2026Allowed

Rocky Kumar Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2336

Constitution of India-Article 226