High Courts13 Aug 2026Allowed
Md. Mahboob @ Raffu Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 2324
Indian Penal Code-Section 376, 504, 506/34Code of Criminal Procedure-Section 164
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 23 of 2,796
High Courts13 Aug 2026Partly Allowed
The Bihar State Text Book Publishing Corporation Ltd. & Ors. Vs M/s Patna Offset Press & Ors.
Patna High Court · (2026) 08 PAT CK 2322
Arbitration and Conciliation Act, 1996-Section 13, 14, 29A, 34, 33(1)(a), 31(4), 33, 31(7)(a)
High Courts13 Aug 2026Disposed Of
Shamshad Ahmad @ Samsad Ahmad & Ors. Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 2320
Indian Penal Code-Sections 307/34, 341/34, 307, 324, 341, 323/34, 379/34Code of Criminal Procedure-Section 313
High Courts13 Aug 2026Disposed Of
Mahendra Mandal Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 2319
Indian Penal Code-Section 326, 341, 323, 307, 504, 506Code of Criminal Procedure-Section 313
High Courts13 Aug 2026Allowed
Kallu Khan & Anr. Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 2318
Indian Penal Code-Sections 147, 148, 323/149, 447/149, 148/149, 149, 323, 341, 447, 379
High Courts13 Aug 2026Disposed Of
Aas Narayan @ Aas Narayan Kumar @ Bhuara Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 2353
Indian Penal Code-Sections 366, 376, 366ACr.P.C.-Section 428, 164
High Courts13 Aug 2026Disposed Of
Suraj Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2352
I.P.C.-Sections 379, 411
High Courts13 Aug 2026Disposed Of
Seema Kumari Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2308
Bihar Targeted Public Distribution System (Control) Order, 2016-Rule 5(iv)
High Courts13 Aug 2026Disposed Of
Ripu Kumari Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2309
Bihar Targeted Public Distribution System (Control) Order, 2016-Section 32 (vii)
High Courts13 Aug 2026Disposed Of
Gaurav Kumar Gupta & Ors. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2310
High Courts13 Aug 2026Disposed Of
Raj Kishore Jha Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2312
High Courts13 Aug 2026Disposed Of
Maharana Pratap Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2314
High Courts13 Aug 2026Disposed Of
Alok Kumar Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2315
Bihar Municipal Act, 2007-Section 40A, 488, 488(1), 488(4)(b)Bihar Municipal Act, 1922Patna Municipal Corporation Act, 1951
High Courts13 Aug 2026Dismissed
M/S EXCEL India Engineers EPCLLP Vs Hindustan Petroleum Corporation Limited & Ors.
Patna High Court · 2026 INSC 847
Constitution of India-Article 226, 14, Part III
High Courts13 Aug 2026Disposed Of
Arvind Kumar @ Arvind Kumar Das Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2317
National Food Security Act, 2013Bihar Targeted Public Distribution System (Control) Order, 2016-Clause 32(vi), Section 32(vi), 32(v)
High Courts13 Aug 2026Disposed Of
KPIL-JWIL Joint Venture Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2351
CGST / BGST Act, 2017-Section 108, 54, 112CGST / BGST Rules, 2017-Rule 90CGST Act, 2017-Section 54 (11), 54(11)
High Courts13 Aug 2026Disposed Of
Rajiv Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2350
Bihar Targeted Public Distribution System (Control) Order, 2016-Rule 5(iv)
High Courts12 Aug 2026Dismissed
Susmit Akarshan Vs The Union Of India & Ors.
Patna High Court · (2026) 08 PAT CK 2349
Constitution of India-Article 12, 226
High Courts12 Aug 2026Disposed Of
M/s. A.S. Industries Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2348
High Courts12 Aug 2026Allowed
Jai Mata Di Horticulture Vs The Bihar Police Building Constructions Corporation & Ors.
Patna High Court · 2026 INSC 22