COURT ARCHIVE

Patna High Court judgments

55,908 judgments · page 25 of 2,796

High Courts11 Aug 2026Dismissed

Anand Legal Aid Forum Trust Through Its Trustee Namely Divyanshu Kumar Singh Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2337

Bharatiya Nyaya Sanhita-Sections 115, 117, 198, 201, and 351Cr.PC-Section 321BNSS-360

High Courts11 Aug 2026Disposed Of

Sheshnath Tiwary Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2338

Public Demand Recovery Act, 1914-Section -7, section-7, section-9, 9, 10

High Courts11 Aug 2026Allowed

Akanchha Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2524

Constitution of India-Article 226, 14 and 16

High Courts11 Aug 2026Allowed

Parmanand Yadav Vs The State Of Bihar

Patna High Court · (2026) 08 PAT CK 2527

Indian Penal Code-Sections 304B, 201, 120-BDowry Prohibition ActEvidence Act-Section 113-B

High Courts11 Aug 2026Allowed

Suraj Mahaldar & Ors. Vs The State Of Bihar

Patna High Court · (2026) 08 PAT CK 2528

Indian Penal Code-Sections 304 Part-I, 149, 147, 341, 323, 325, 307, 302, 504, 34

High Courts11 Aug 2026Allowed

Satyam Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2529

Constitution of India-Article 226, 12, 14, 21, 21A, 29, 30Societies Registration Act

High Courts11 Aug 2026Allowed

Raju Ravidas Vs The State Of Bihar

Patna High Court · (2026) 08 PAT CK 2357

Bihar Prohibition and Excise Act-Section 30(a)

High Courts11 Aug 2026Allowed

Ranjay Ram Vs The State Of Bihar

Patna High Court · (2026) 08 PAT CK 2356

Indian Penal Code-Sections 366, 376, 363Cr.P.C.-Section 164

High Courts11 Aug 2026Allowed

Raja Ram Singh Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2355

High Courts11 Aug 2026Dismissed

The Union Of India & Ors. Vs Binay Kumar Das

Patna High Court · (2026) 08 PAT CK 2354

Railway Servants (Discipline and Appeal) Rules, 1968-Rule 11

High Courts11 Aug 2026Allowed

Anshu Kumari Vs The State Of Bihar

Patna High Court · (2026) 08 PAT CK 2530

IPC-Sections 420, 467, 468, 471/34

High Courts11 Aug 2026Allowed

Shardendu Bhushan Vs The State Of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 2531

Code of Criminal Procedure, 1973-Section 482, 203, 156(1), 155(2)P.C. Act 1988-sections 13 (2), 13(1)(e), 19, 19(1), 7, 11, 13 and 15, 19 (1) bPrevention of Corruption (Amendment) Act 2018-Section 19 (1) b, 19

High Courts11 Aug 2026Allowed

Tarkeshwar Pandit Vs The State Of Bihar

Patna High Court · (2026) 08 PAT CK 2532

Dowry Prohibition Act-¾, Section ¾Indian penal code-Section 498A, 498(A)Code of Criminal Procedure, 1973-Section 438

High Courts11 Aug 2026Dismissed

Sunil Chaudhary @ Dr. Sunil Kumar Chaudhary @ Sunil Kumar Chaudhary & Ors. Vs The State of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 2536

Indian Penal Code-Section 302, 201, 328, 34Code of Criminal Procedure, 1898-Section 227, 156 (3), 482, 228, 202, 203

High Courts11 Aug 2026Allowed

Afsha Parween & Ors. Vs The State Of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 2538

Indian Penal Code-Section 498(A)Dowry Prohibition Act-Sections 3/4Cr.P.C.-Section 482

High Courts11 Aug 2026Allowed

M/s Karina Fincap Limited Vs State Of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 2540

Indian Penal Code-Sections 420/120B/34, 420, 120B, and 34Negotiable Instruments Act-Section 138

High Courts11 Aug 2026Allowed

Nagendra Rai & Ors. Vs The State of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 2541

Indian Penal Code-Section 188, 172 to 188, u/S 172 to 188Cr.P.C., 1973-Section 195, 2(d), 195 (1) (a), 482, 156(1), 155(2)Constitution of India-Article 226

High Courts11 Aug 2026Allowed

Nagendra Rai & Ors. Vs The State of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 0779

Indian Penal Code-Section 188Code of Criminal Procedure, 1973-Section 195, 2(d)

High Courts11 Aug 2026Allowed

Krishna Singh & Ors. Vs The State of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 0778

Indian Penal Code-Section 147, 148, 149, 323, 324, 447, 379, 504

High Courts11 Aug 2026Dismissed

Abdul Salam Arif Vs The State of Bihar

Patna High Court · (2026) 08 PAT CK 0770

Code of Criminal Procedure-Section 311Indian Penal Code-Section 376, 312, 313, 323, 379