High Courts30 Jul 1992Allowed
Baijnath Prasad Vs The District Magistrate Jehanabad and Others
Patna High Court · (1992) 2 PLJR 596
Criminal Procedure Code, 1973 (CrPC) — Section 133
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,881 of 2,661
High Courts30 Jul 1992
Md. Samo Khan and Others and Bishundeo Singh Vs State of Bihar and Others
Patna High Court · (1992) 07 PAT CK 0028
High Courts30 Jul 1992
Krishna Nand Tandon Vs The State of Bihar and Others
Patna High Court · (1992) 07 PAT CK 0016
High Courts29 Jul 1992
Bhageshwar Jha Vs State of Bihar and Others
Patna High Court · (1993) 1 BLJR 597 : (1993) 1 PLJR 585
High Courts29 Jul 1992
Udai Pratap Chaudhari Vs State of Bihar and Others
Patna High Court · (1992) 2 BLJR 1395
Evidence Act, 1872 — Section 114
High Courts29 Jul 1992
Gopal Krishna and Others, Arun Prakash and Others and Arun Prakash Vs State of Bihar and Others
Patna High Court · (1992) 07 PAT CK 0020
High Courts29 Jul 1992
Bisheshwar Prasad Singh Vs State of Bihar and Others
Patna High Court · (1993) 1 BLJR 46 : (1993) 1 PLJR 385
High Courts28 Jul 1992
West Field Engineers and Another Vs The Bihar State Financcial Corporation and Others
Patna High Court · (1992) 07 PAT CK 0040
State Financial Corporations Act, 1951 — Section 29, 30
High Courts28 Jul 1992Dismissed
Management of Indian School of Mines Vs The State of Bihar and Others
Patna High Court · (1992) 07 PAT CK 0038
High Courts28 Jul 1992Dismissed
Awadh Nandan Prasad Vs Commissioner, Chotanagpur Division and Others
Patna High Court · (1992) 07 PAT CK 0019
High Courts28 Jul 1992
Management of Hindustan Steelwork Construction Ltd. Vs The Presiding Officer, Labour Court, Bokaro Steel City and Another
Patna High Court · (1994) 2 BLJR 1454 : (1994) 2 PLJR 237
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts28 Jul 1992Dismissed
Biru Mahto Vs The Presiding Officer, Central Govt. Industrial Tribunal No. 2 and Another
Patna High Court · (1992) 07 PAT CK 0015
High Courts28 Jul 1992Allowed
The Workmen of Sirka Colliery of Central Coalfields Ltd. Vs Presiding Officer, Central Government Industrial Tribunal (No. 2) and Another
Patna High Court · (1994) 1 PLJR 593
Industrial Disputes Act, 1947 — Section 10(1)
High Courts28 Jul 1992Allowed
M/s. Waxpol Industries Limited and another Vs Bihar State Electricity Board, Patna and others
Patna High Court · (1993) 1 PLJR 293
State Financial Corporations Act, 1951 — Section 29
High Courts27 Jul 1992Allowed
New India Assurance Co. Ltd. Vs Bajrang Kumar Gupta and Others
Patna High Court · (1992) 07 PAT CK 0018
High Courts27 Jul 1992
Rameshwar Singh Vs State of Bihar and Others
Patna High Court · (1993) 1 BLJR 604
High Courts24 Jul 1992
Sudama Prasad Vs The State of Bihar and Others
Patna High Court · (1993) 1 PLJR 73
High Courts24 Jul 1992
Ram Chandra Choudhary Vs State of Bihar and Others
Patna High Court · (1992) 07 PAT CK 0024
High Courts21 Jul 1992Allowed
Akhilanand Upadhayay Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 365
High Courts17 Jul 1992Dismissed
Smt. Chinta Kumari Vs State of Bihar and Others
Patna High Court · (1993) 2 BLJR 832