High Courts18 Aug 1992Allowed
Roshan Lal Arjun Lal Vs State of Bihar and Others
Patna High Court · (1993) 2 BLJR 1167 : (1992) 2 PLJR 669
Constitution of India, 1950 — Article 226, 227Essential Commodities Act, 1955 — Section 6A, 7
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,880 of 2,661
High Courts18 Aug 1992Allowed
Sri Chhotelal and Others Vs State of Bihar and Another
Patna High Court · (1993) 2 BLJR 1157
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482Penal Code, 1860 (IPC) — Section 147, 148, 323, 379
High Courts18 Aug 1992Allowed
Smt. Rekha Singh and Others Vs State of Bihar and Others
Patna High Court · (1992) 2 PLJR 854
Bihar Land Reforms Act, 1950 — Section 4Bihar Public Land Encroachment Act, 1956 — Section 2, 5, 6, 7, 9Constitution of India, 1950 — Article 226, 227
High Courts17 Aug 1992
Bihar Cotton Mills Ltd. and Another Vs Bihar State Financial Corporation and Another
Patna High Court · (1992) 08 PAT CK 0029
High Courts17 Aug 1992Allowed
Surya Kant Choudhary Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 598
Bihar State Housing Board (Management and Disposal of Housing Estates) Regulations, 1983 — Regulation 10
High Courts12 Aug 1992
Raghubansh Prasad Singh Vs Digvijay Pratap Singh
Patna High Court · (1992) 08 PAT CK 0036
High Courts10 Aug 1992
Life Insurance Corporation Class I Officers'' Sahkari Grih Nirman Samiti Limited and Another Vs The State of Bihar and Others
Patna High Court · (1992) 08 PAT CK 0040
High Courts10 Aug 1992Dismissed
Abhaya Nand Upadhaya Ors. and Anil Kumar Singh Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 371
High Courts10 Aug 1992
Life Insurance Corporation Class I Officers'' Sahakari Grih Nirman Samiti Limited and Another Vs The State of Bihar and Others
Patna High Court · (1992) 08 PAT CK 0028
High Courts10 Aug 1992
Dr. Mahachandra Pd. Singh Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 556
High Courts09 Aug 1992Dismissed
Uma Shankar Prasad Vs The Union of India and Others
Patna High Court · (1993) 2 PLJR 75
Income Tax Act, 1961 — Section 206C, 44AC
High Courts07 Aug 1992
Shyam Nandan Prasad Singh and Others Vs Sita Ram Singh and Others
Patna High Court · (1993) 1 BLJR 613 : (1992) 2 PLJR 755
Administration of Evacuee Property Act, 1950 — Section 28, 46, 9
High Courts06 Aug 1992Dismissed
Dhiraj Kumar and Others Vs State of Bihar and Others
Patna High Court · (1992) 08 PAT CK 0031
High Courts06 Aug 1992Dismissed
Sachchidan and Vs The Punjab National Bank and Others
Patna High Court · (1992) 08 PAT CK 0019
High Courts04 Aug 1992
The Teachers'' Association of the Government Engineering Colleges and Others Vs State of Bihar and Others
Patna High Court · (1992) 08 PAT CK 0010
High Courts03 Aug 1992
Brijendra Kumar Narain Singh and Others Vs State of Bihar and Others
Patna High Court · (1992) 08 PAT CK 0002
High Courts31 Jul 1992Allowed
Ramsakha Singh Vs The State of Bihar and Others
Patna High Court · (1992) 07 PAT CK 0039
High Courts31 Jul 1992
Branch Manager, United India Insurance Company Vs Md. Ibrahim and Another
Patna High Court · (1993) 1 BLJR 447 : (1993) 1 PLJR 248
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts31 Jul 1992
Jayant R. Taunk Vs Mrs. Hemani H. Patel and Others
Patna High Court · (1992) 07 PAT CK 0032
High Courts31 Jul 1992
Commissioner of Income Tax Vs Bihar State Agro Industries Development Corporation Ltd.
Patna High Court · (1992) 07 PAT CK 0014