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Patna High Court judgments

53,207 judgments · page 1,882 of 2,661

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High Courts03 Jul 1992

Sheonath Sah @ Sheo Nath Vs Bharat Sah and Others Shivaji Rai Vs Rajendra Rai and Another

Patna High Court · (1992) 07 PAT CK 0023

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High Courts03 Jul 1992

Bharati Pustak Kendra and Others Vs Chhedi Lal Daruka

Patna High Court · (1992) 07 PAT CK 0022

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High Courts01 Jul 1992Allowed

Kamla Prasad Gupta Vs Arun Kumar Ojha

Patna High Court · (1992) 07 PAT CK 0037

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High Courts24 Jun 1992

Shrawan Kumar Jalan Vs State of Bihar

Patna High Court · (1993) 1 PLJR 444

Criminal Procedure Code, 1973 (CrPC) — Section 133, 138
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High Courts11 Jun 1992Dismissed

Sanjay Kumar and Others Vs The Bihar Public Service Commission and Others

Patna High Court · (1992) 06 PAT CK 0003

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High Courts04 Jun 1992

District Magistrate and Deputy Commissioner Vs Naga Baba Mahant Amar Das Chela and Others

Patna High Court · (1992) 06 PAT CK 0006

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High Courts02 Jun 1992

Dr. Kishori Prasad Sahu Vs University of Ranchi and Others

Patna High Court · (1992) 06 PAT CK 0001

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High Courts22 May 1992Dismissed

Kameshwar Singh Vs Canara Bank

Patna High Court · (1992) 05 PAT CK 0027

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High Courts22 May 1992

Bihar State Electricity Board and Others Vs State of Bihar and Others

Patna High Court · (1992) 2 BLJR 1272 : (1993) 1 PLJR 36 : (1993) 1 PLJR 344

Constitution of India, 1950 — Article 12Electricity (Supply) Act, 1948 — Section 12, 26, 5Electricity Act, 1910 — Section 10, 11, 2, 21, 22
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High Courts22 May 1992Allowed

Krishna Chandra Gupta and Others Vs State of Bihar

Patna High Court · (1992) 05 PAT CK 0015

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High Courts22 May 1992

Sajjan Emanuel Topno Vs Hena Topno

Patna High Court · (1992) 05 PAT CK 0008

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High Courts21 May 1992Dismissed

Smt. Kalawati Tripathi and Others Vs Smt. Damayanti Devi and Another

Patna High Court · (1992) 05 PAT CK 0034

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High Courts21 May 1992Dismissed

Nawal Kishore Sinhe Vs State of Bihar and Others

Patna High Court · (1992) 05 PAT CK 0029

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High Courts21 May 1992

Binod Kumar Srivastava Vs State of Bihar and Others

Patna High Court · (1992) 05 PAT CK 0028

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High Courts21 May 1992

Tarak Nath Mukherjee Vs State of Bihar and Others

Patna High Court · (1992) 05 PAT CK 0017

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High Courts21 May 1992

Smt. Raj Rani Devi Ramna Vs Commissioner of Income Tax

Patna High Court · (1992) 05 PAT CK 0012

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High Courts21 May 1992

Santosh Singh and Others Vs Ram Chandra Sah and Others

Patna High Court · (1992) 2 RCR(Rent) 433

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High Courts21 May 1992

Ram Swaroop Singh Vs State of Bihar and Others

Patna High Court · (1993) 1 BLJR 228

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High Courts21 May 1992Dismissed

Hindustan Granite Stone Works Vs State of Bihar and Others

Patna High Court · (1992) 05 PAT CK 0004

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High Courts21 May 1992

M/s Narsingh Oil Mills, Maroofganj, Patna City Vs The Commissioner of Commercial Taxes, Bihar, Patna

Patna High Court · (1993) 2 PLJR 72

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