High Courts28 Apr 1992
Satya Narain Pd. Bishundeo Prasad Vs General Manager, B.S.S. Corporation
Patna High Court · (1992) 2 PLJR 626
Constitution of India, 1950 — Article 14Essential Commodities Act, 1955 — Section 3
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,884 of 2,661
High Courts28 Apr 1992
Smt. Meera Ojha Vs The State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0005
High Courts24 Apr 1992
Tutu Jaiswal @ Deepak Jaiswal Vs The State of Bihar
Patna High Court · (1993) 2 PLJR 86
Constitution of India, 1950 — Article 21, 227Criminal Procedure Code, 1973 (CrPC) — Section 309, 482Penal Code, 1860 (IPC) — Section 342, 377
High Courts24 Apr 1992
Arjun Marik and Others Vs State of Bihar State of Bihar Vs Arjun Marik, Mulo Marik and Bansi Marik
Patna High Court · (1992) 04 PAT CK 0034
High Courts24 Apr 1992
Usha Brecco Ltd. and Others Vs State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0006
High Courts23 Apr 1992Dismissed
Shailendra Kumar Singh Vs Kamla Singh and Others
Patna High Court · (1992) 04 PAT CK 0042
High Courts23 Apr 1992Allowed
Hari Narain Singh and Others Vs Jabit Singh and Others
Patna High Court · (1992) 04 PAT CK 0029
High Courts23 Apr 1992
Jai Gobind Prasad and Others Vs State of Bihar and Others
Patna High Court · (1992) 2 BLJR 1119 : (1992) 2 PLJR 65
High Courts22 Apr 1992
Citizens Cause and Another Vs State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0024
High Courts22 Apr 1992Dismissed
Satya Deo Prasad Singh Vs State of Bihar and Others
Patna High Court · (1994) 1 PLJR 265
Penal Code, 1860 (IPC) — Section 409
High Courts21 Apr 1992
H.M.P. Cements Ltd. and Another Vs State of Bihar and Others
Patna High Court · (1992) 2 BLJR 1117 : (1992) 2 PLJR 128
Environment (Protection) Act, 1986 — Section 21, 25, 6
High Courts21 Apr 1992
Raj Kishore Kumar Sinha and Others Vs State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0031
High Courts21 Apr 1992
Tata Engineering and Locomotive Co. Ltd. Vs State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0021
High Courts21 Apr 1992
Eagle Ceramic and General Industries Vs The State of Bihar and Others
Patna High Court · (1992) 2 BLJR 1071 : (1992) 2 PLJR 66
Air (Prevention and Control of Pollution) Act, 1981 — Section 21
High Courts21 Apr 1992Allowed
S.K. Verma Vs State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0007
High Courts21 Apr 1992Allowed
Madhuri Verma @ Pushpa Verma Vs Vijay Kumar Verma
Patna High Court · (1992) 04 PAT CK 0002
High Courts20 Apr 1992Allowed
Sobin Harijan Vs The State of Bihar
Patna High Court · (1992) 04 PAT CK 0040
High Courts20 Apr 1992
Suresh Nath Tiwary Vs The State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0019
High Courts20 Apr 1992Allowed
Awadhesh Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0016
High Courts17 Apr 1992Allowed
M/s Mahadeo Galla Bhandar Vs Subdivisional Officer, Hajipur and Others
Patna High Court · (1993) 2 PLJR 554
Bihar Agricultural Produce Markets Act, 1960 — Section 8(3), 9(5)