High Courts21 May 1992
Dharm Deo Arya Vs State of Bihar and Another
Patna High Court · (1992) 2 BLJR 1261 : (1993) 1 PLJR 77
Constitution of India, 1950 — Article 21, 226, 227Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 467
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,883 of 2,661
High Courts21 May 1992Allowed
Tarak Nath Mukherjee Vs The State of Bihar and Others
Patna High Court · (1992) 05 PAT CK 0001
High Courts20 May 1992Allowed
Suresh Singh and Another Vs Raja Ram Singh and Others
Patna High Court · (1992) 05 PAT CK 0032
High Courts20 May 1992Allowed
Smt. Kamla Devi Vs Sri. Mahanand Singh
Patna High Court · (1992) 2 PLJR 123
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 18, Order 41 Rule 19, Order 43 Rule 1, 106, 107
High Courts19 May 1992
Lalit Chandra Raisurana Vs Tak Machinery Ltd.
Patna High Court · (1992) 05 PAT CK 0006
High Courts18 May 1992
S.P. Tiwary and Ram Das Sinha Vs State of Bihar and Others
Patna High Court · (1993) 41 BLJR 742 : (1993) 2 LLJ 1163 : (1993) 2 LLJ 1162
Bihar Pension Rules, 1950 — Rule 43B
High Courts15 May 1992
Patna Hums Pipes Manufacturing Company Vs State of Bihar and Others
Patna High Court · (1992) 05 PAT CK 0030
High Courts15 May 1992
State of Bihar and Another Vs Commissioner of Income Tax and Others
Patna High Court · (1992) 05 PAT CK 0025
High Courts15 May 1992Allowed
Amerendra Kumar Vs State of Bihar and Others
Patna High Court · AIR 1993 Patna 112
Bihar Financial Rules — Rule 302Constitution of India, 1950 — Article 226
High Courts15 May 1992
Santosh Kumar Singh Vs State of Bihar and Others
Patna High Court · (1992) 05 PAT CK 0014
High Courts14 May 1992
Ramanand Prasad Sinha Vs State of Bihar and Others
Patna High Court · (1992) 05 PAT CK 0013
High Courts12 May 1992Allowed
Raj Kumar Mahto @ Langra Vs The State of Bihar and Others
Patna High Court · (1992) 05 PAT CK 0007
High Courts07 May 1992
Damodar Prasad Singh Vs The State of Bihar and Others
Patna High Court · (1993) 1 PLJR 194
Bengal Ferries Act, 1885 — Section 13, 15, 16, 28, 6
High Courts06 May 1992
Bharat Prasad Jhunjhun wala @ Bharat Kumar Vs Uma Shankar Jhunjhunwala and Others
Patna High Court · (1992) 05 PAT CK 0011
High Courts05 May 1992Dismissed
Lagandeo Singh Vs Satyadeo Singh and Others
Patna High Court · (1992) 05 PAT CK 0021
High Courts05 May 1992Allowed
Sachidanand Singh Vs Smt. Tarawati Mishrain and Others
Patna High Court · (1992) 05 PAT CK 0019
High Courts01 May 1992Allowed
Rajesh Ranjan @ Pappu Yadav Vs The State of Bihar
Patna High Court · (1992) 1 PLJR 765
High Courts01 May 1992
Commissioner of Income Tax Vs Bihar Journals Ltd.
Patna High Court · (1992) 05 PAT CK 0016
High Courts30 Apr 1992
Ramadhar Singh and Others Vs State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0015
High Courts29 Apr 1992
Md. Sulaiman and Another Vs Union of India and Others
Patna High Court · (1992) 04 PAT CK 0039