High Courts17 Apr 1992
Deo Narayan Lall Das and 5 Ors. Vs The State of Bihar and Another
Patna High Court · (1992) 04 PAT CK 0038
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,885 of 2,661
High Courts17 Apr 1992
Lakshman Mahto and Another Vs The State of Bihar
Patna High Court · (1992) 04 PAT CK 0030
High Courts17 Apr 1992Dismissed
Most. Sukhia and Another Vs Took Narain Whish Wakarma and Others
Patna High Court · (1992) 04 PAT CK 0027
High Courts16 Apr 1992
Commissioner of Wealth Tax Vs Gyanchand Jain
Patna High Court · (1992) 04 PAT CK 0017
High Courts16 Apr 1992
Standard Iron Industry Vs Union of India (UOI)
Patna High Court · (1992) 04 PAT CK 0012
High Courts16 Apr 1992
Ram Swarup Sahu and Others Vs Commissioner of Income Tax and Others
Patna High Court · (1992) 196 ITR 841
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132
High Courts15 Apr 1992Allowed
Anil Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0009
High Courts13 Apr 1992
Baidyanath Shukla Vs Central Bank of India and Others
Patna High Court · (1992) 04 PAT CK 0036
High Courts10 Apr 1992
Ram Narayan Ram Vs State of Bihar and Others
Patna High Court · (1992) 2 BLJR 1015 : (1992) 2 PLJR 173
High Courts09 Apr 1992
Gopal Singh and Others and Diwakar Singh and Others Vs State of Bihar
Patna High Court · (1992) 04 PAT CK 0003
High Courts08 Apr 1992
P.B. Enterprises Vs State of Bihar and Others
Patna High Court · (1992) 2 BLJR 1270
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15
High Courts07 Apr 1992
S.K.G. Sugar Ltd. Abhay Bhawan Vs The State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0044
High Courts07 Apr 1992
Al Karim Educational Trust and Another and All India Janasangh, Bihar State Branch and Others Vs The State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0037
High Courts07 Apr 1992
Satyanarain Rai and Others Vs State of Bihar
Patna High Court · (1992) 04 PAT CK 0013
High Courts03 Apr 1992
Jutani Devi alias Rupa Loharin Vs Gangau Singh and Another
Patna High Court · (1992) 04 PAT CK 0018
High Courts02 Apr 1992
BASF India Limited Vs State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0026
High Courts02 Apr 1992Allowed
Akhileshwar Singh Vs Bihar State Cooperative Land Development Bank and Others
Patna High Court · (1992) 40 BLJR 1257 : (1993) 1 LLJ 1222 : (1995) 1 PLJR 117
High Courts02 Apr 1992Dismissed
Qaiyum Mian and Others Vs State of Bihar
Patna High Court · (1992) 04 PAT CK 0010
High Courts02 Apr 1992
Shabiha Khatoon and Another Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 719
State Financial Corporations Act, 1951 — Section 29
High Courts01 Apr 1992
Sheikh Rasool Mohammad and Sons Vs Union of India (UOI) and Others
Patna High Court · (1992) 2 BLJR 1005
Explosives Act, 1884 — Section 6E(3), 6E(5), 6E(8)