High Courts10 Mar 1992
Sone Valley Cement Ltd. Vs The Union of India (UOI) and Others
Patna High Court · (1995) 2 PLJR 50
Forest (Conservation) Rules, 1981 — Rule 4Mines and Minerals (Development and Regulation) Act, 1957 — Section 30
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,887 of 2,661
High Courts09 Mar 1992
Indian Oil Corporation Ltd. Vs Union of India (UOI) and Others Secretary, Barauni Tel Sodhak Mazdoor Union Vs Presiding Officer, Central Government Industrial Tribunal No. 2 and Others
Patna High Court · (1992) 03 PAT CK 0009
High Courts06 Mar 1992Allowed
Devan Mandal and Others Vs The State of Bihar
Patna High Court · (1992) 03 PAT CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 468, 473, 482Essential Commodities (Special Provisions) Act, 1981 — Section 12AA, 12AA(1), 7, 8
High Courts05 Mar 1992
Gram Panchayat, Saitha and Another Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 10
Constitution of India, 1950 — Article 226, 227
High Courts04 Mar 1992
Jitendra Prasad Singh and Others Vs The Bihar State Housing Board and Others
Patna High Court · (1992) 03 PAT CK 0012
High Courts28 Feb 1992
Md. Mahiruddin and Others Vs State of Bihar
Patna High Court · (1992) 02 PAT CK 0017
High Courts28 Feb 1992Allowed
Sri Hari Sharan Thakur Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 594
High Courts28 Feb 1992
Mahabir Prasad Sah alias Mahabir Prasad Gupta, Kameshwar Prasad Gupta and Sanjay Prasad Gupta, Hira Lal Sah and Raju Gope alias Langra Vs State of Bihar
Patna High Court · (1992) 02 PAT CK 0014
High Courts28 Feb 1992
Santosh Kumar Sharma Vs Motilal Mahawar and Another
Patna High Court · (1992) 02 PAT CK 0013
High Courts24 Feb 1992Allowed
Samarendra Nath Bhattacharya Vs Central Bank of India and Others
Patna High Court · (1993) 1 PLJR 579
High Courts19 Feb 1992
Dilip Kumar De Vs The Punjab National Bank and Others
Patna High Court · (1992) 02 PAT CK 0012
High Courts16 Feb 1992Allowed
Bipin Singh and Others Vs State of Bihar
Patna High Court · (1992) 02 PAT CK 0021
High Courts10 Feb 1992Dismissed
Siya Devi and Others Vs The State of Bihar and Another
Patna High Court · (1992) 2 PLJR 304
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1), 45B, 5, 5(1)
High Courts10 Feb 1992Allowed
Binod Kumar Rai Vs The State of Bihar and Others
Patna High Court · (1992) 02 PAT CK 0016
High Courts10 Feb 1992
Naresh Kumar Sinha Vs The Bihar State Scheduled Castes Co-operative Development Corporation Ltd. and Others
Patna High Court · (1992) 02 PAT CK 0008
High Courts10 Feb 1992
Siya Devi and others Vs The State of Bihar and Another
Patna High Court · (1992) 2 PLJR 304
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1), 45(B), 5(i)(iii)
High Courts07 Feb 1992Allowed
Kedar Prasad Vs Raghunath Prasad
Patna High Court · (1992) 02 PAT CK 0006
High Courts06 Feb 1992
Sitaram Vs The State of Bihar and Others
Patna High Court · (1992) 02 PAT CK 0018