High Courts17 Jan 1992
Manorama Devi @ Manmohini Devi Vs Smt. Pratibha Devi and Others
Patna High Court · (1992) 2 BLJR 1016 : (1992) 2 PLJR 252
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 4
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,889 of 2,661
High Courts16 Jan 1992Dismissed
Jai Shankar Prasad Vs The State of Bihar and Others
Patna High Court · (1992) 01 PAT CK 0016
High Courts10 Jan 1992
Sachidanand Das Vs Union of India (UOI) and Another
Patna High Court · (1992) 01 PAT CK 0022
High Courts09 Jan 1992
Commissioner of Income Tax Vs Rameshwarlal Jawanpuria
Patna High Court · (1992) 01 PAT CK 0019
High Courts08 Jan 1992
B.K. Pachisia Vs Union of India and another
Patna High Court · (1993) 2 PLJR 21
Income Tax Act, 1961 — Section 245C, 245D, 245H, 276C, 276CC
High Courts06 Jan 1992Dismissed
Shyamta Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (1992) 01 PAT CK 0023
High Courts03 Jan 1992Allowed
Ravindra Kumar Choudhary @ Ravindra Nath Choudhary Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 517
Bihar Tenancy Act, 1885 — Section 106, 108ABihar Tenancy Rules, 1886 — Rule 79, 89, 89A
High Courts02 Jan 1992Allowed
Indradeo Rai and Others Vs State of Bihar
Patna High Court · (1993) 1 PLJR 306
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 191, 201
High Courts02 Jan 1992Allowed
Indradeo Rai and Others etc. Vs State of Bihar
Patna High Court · (1992) 40 BLJR 1104 : (1992) CriLJ 4005
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
High Courts21 Dec 1991Allowed
New Swadeshi Distillery (Proprietor-Oudh Sugar Mills Ltd.) Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 587
Constitution of India, 1950 — Article 14, 162, 300A, 365Sales of Goods Act, 1930 — Section 2, 31, 32, 4
High Courts20 Dec 1991
Hindustan Steel Construction Ltd. Vs Huraisha Khatoon
Patna High Court · (1991) 12 PAT CK 0036
High Courts20 Dec 1991
Dr. Prabhakar Sinha Vs Bihar University and Another
Patna High Court · (1992) 2 BLJR 1163 : (1995) 1 PLJR 490
Constitution of India, 1950 — Article 14
High Courts20 Dec 1991
Regional Institute of Technology Vs Eastern Construction Company
Patna High Court · (1991) 12 PAT CK 0032
High Courts20 Dec 1991Dismissed
Hindustan Steel Construction Ltd. Vs Nuraisha Khatoon
Patna High Court · (1991) 12 PAT CK 0025
High Courts20 Dec 1991
Krishna Deo Poddar Vs State of Bihar and Others
Patna High Court · (1992) 2 BLJR 1398
Constitution of India, 1950 — Article 14, 21
High Courts20 Dec 1991Allowed
Radheshyam Tebriwal Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 643
Bihar Cinemas (Regulation) Act, 1954 — Section 4Cinematograph Act, 1918 — Section 6B, 7Constitution of India, 1950 — Article 226, 227
High Courts19 Dec 1991
Arun Nath Shahdeo and Others Vs State of Bihar and Others
Patna High Court · (1991) 12 PAT CK 0033
High Courts19 Dec 1991Dismissed
Chandra Prakash Gupta Vs Ganga Prasad and Others
Patna High Court · (1991) 12 PAT CK 0029
High Courts19 Dec 1991
Kanhaya Mishra Vs Union of India and Others
Patna High Court · (1992) 1 BLJR 494
Constitution of India, 1950 — Article 12, 226