High Courts19 Dec 1991Allowed
K. Prasad Vs Central Coal Fields Ltd. and Others
Patna High Court · (1991) 12 PAT CK 0019
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,890 of 2,661
High Courts19 Dec 1991
Dr. Mahachandra Prasad Singh Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 853
Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 31, 43
High Courts18 Dec 1991Dismissed
Dr. (Sushri) Rajni Bala Agrawal Vs Lalit Narain Mithila University and Others
Patna High Court · (1991) 12 PAT CK 0041
High Courts18 Dec 1991Allowed
Hindusthan Malleables and Forgings Ltd. Vs Union of India (UOI)
Patna High Court · (1991) 12 PAT CK 0027
High Courts18 Dec 1991
Foundry of India Vs Oriental Fire and General Insurance Co. Ltd.
Patna High Court · (1991) 12 PAT CK 0023
High Courts18 Dec 1991Dismissed
Azaz Ahmad Vs Mohammad Shafi
Patna High Court · (1991) 12 PAT CK 0012
High Courts18 Dec 1991Allowed
Sri. Nivas Narayan and Others Vs The State of Bihar and Others
Patna High Court · (1991) 12 PAT CK 0001
High Courts17 Dec 1991
Shri Ram Shila Pujan Samiti Ayam Sri Ram Mahayagya Samiti Vs The State of Bihar and Others
Patna High Court · (1991) 12 PAT CK 0022
High Courts17 Dec 1991Dismissed
Sharangdhar Sharma Vs The State of Bihar and Others
Patna High Court · (1992) 2 ACC 233 : (1992) 40 BLJR 393 : (1992) CriLJ 2063 : (1992) 1 PLJR 631
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 4, 457, 482Motor Vehicles Act, 1988 — Section 177, 192, 2, 207, 207(1)
High Courts16 Dec 1991
(Sri) Kamlapati Dubey Vs State of Bihar and Others
Patna High Court · (1992) 1 BLJR 296 : (1992) 2 PLJR 226
High Courts16 Dec 1991
Madan Mohan Singh and Another and Jitendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (1991) 12 PAT CK 0016
High Courts16 Dec 1991
Udai Nath Roy Vs State of Bihar and Others
Patna High Court · (1991) 12 PAT CK 0013
High Courts12 Dec 1991
Central Coalfields Ltd. Vs Presiding Officer and Others
Patna High Court · (1991) 12 PAT CK 0024
High Courts12 Dec 1991
Ram Naresh Singh Vs The State of Bihar and Others
Patna High Court · (1991) 12 PAT CK 0011
High Courts11 Dec 1991
Nutan Verma Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 494
High Courts11 Dec 1991
Amresh Choudhary and Others Vs The State and Others
Patna High Court · (1992) 2 BLJR 1184
Constitution of India, 1950 — Article 226, 227
High Courts11 Dec 1991Dismissed
Shri Shiv Bachhan Yadav and Others Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 132
Bihar Civil Services (Judicial Branch) (Training and Departmental Examination) Rules, 1963 — Rule 27Constitution of India, 1950 — Article 309
High Courts11 Dec 1991Dismissed
The Heavy Engineering Corporation Ltd. Vs Md. Badrud Doja
Patna High Court · (1991) 12 PAT CK 0030
High Courts11 Dec 1991Dismissed
Rajeshwar Singh Vs Rajendra Singh and Others
Patna High Court · (1991) 12 PAT CK 0020
High Courts11 Dec 1991Allowed
Virendra Kumar Srivastava Vs State of Bihar and Another
Patna High Court · (1991) 12 PAT CK 0005