High Courts20 Nov 1991Allowed
D.P. Singh alias Dina Nath Prasad Singh and Others Vs Ranchi Kshetriya Gramin Bank and Others
Patna High Court · (1991) 11 PAT CK 0012
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,892 of 2,661
High Courts19 Nov 1991Allowed
Smt. Chandrawati Devi Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 247
Bihar Kendu Leaves (Control of Trade) Act, 1973 — Section 16, 2, 21, 5, 5(1)Constitution of India, 1950 — Article 254(2)Criminal Procedure Code, 1973 (CrPC) — Section 102, 103
High Courts19 Nov 1991Dismissed
Nagina Singh and Others Vs Most. Sheojoti Kuer and Others
Patna High Court · AIR 1993 Patna 12 : (1992) 40 BLJR 790
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 43 Rule 1, Order 47 Rule 7
High Courts19 Nov 1991
Ganesh Prasad Singh Vs State of Bihar and Others
Patna High Court · (1993) 1 BLJR 50 : (1993) 1 PLJR 706 : (1992) 2 PLJR 26
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 364Penal Code, 1860 (IPC) — Section 409, 467, 468, 471, 477
High Courts16 Nov 1991Dismissed
Patliputras Industries and Another Vs Rameshwar Prasad Choudhary
Patna High Court · (1992) 1 BLJR 151
Evidence Act, 1872 — Section 114
High Courts01 Nov 1991Allowed
Bhageshwari Choudharain and Another Vs Pratap Narayan Choudhary and Others
Patna High Court · (1991) 11 PAT CK 0019
High Courts01 Nov 1991Dismissed
Sri Gopal Churiwala @ S.C. Churiwala Vs National Insurance Company Ltd. and Others
Patna High Court · (1992) 1 PLJR 506
Constitution of India, 1950 — Article 226, 227General Insurance Business (Nationalisation) Act, 1972 — Section 16(1)
High Courts31 Oct 1991
Rajdeo Prasad Yadav and Others Vs Kusum Lal Yadav and Others
Patna High Court · (1992) 2 BLJR 812 : (1993) 2 CivCC 532
Civil Procedure Code, 1908 (CPC) — Section 104, 115, 151
High Courts31 Oct 1991Allowed
Parwati Bhandar Vs State of Bihar and Others
Patna High Court · (1991) 10 PAT CK 0014
High Courts31 Oct 1991Allowed
Gobardhan Lal Soneja Vs Binod Kumar Sinha and Others
Patna High Court · (1991) 10 PAT CK 0010
High Courts31 Oct 1991Dismissed
Bhola Singh and Others Vs Chaudhary Surendra Nath Singh alias Surendra Nath Singh and Others
Patna High Court · (1991) 10 PAT CK 0005
High Courts30 Oct 1991Allowed
Sri Kishum Singh and Others Vs Kamta Ram and Others
Patna High Court · (1991) 10 PAT CK 0011
High Courts30 Oct 1991
Smt. Sumitra Devi and Another Vs State of Bihar and Others
Patna High Court · (1991) 10 PAT CK 0002
High Courts29 Oct 1991Dismissed
Jitendra Nath Ojha and Another Vs Rameshwar Sahu and Others
Patna High Court · (1991) 10 PAT CK 0017
High Courts29 Oct 1991
Birender Upadhyay Vs State of Bihar and Another
Patna High Court · (1992) 2 BLJR 1167 : (1992) 1 PLJR 92
High Courts11 Oct 1991Allowed
The Secretariat Assistant Successful Examiness Union and Others Vs The State of Bihar and Others
Patna High Court · (1991) 10 PAT CK 0013
High Courts10 Oct 1991Dismissed
Prahlad Prasad @ Ladoo Sao Vs The State of Bihar and another
Patna High Court · (1993) 2 PLJR 443
Bihar Forest Produce (regulation Of Trade) Act, 1984 — Section 18, 20, 5Bihar Kendu Leaves (Control of Trade) Act, 1973 — Section 10, 14, 14(iv), 15, 16Criminal Procedure Code, 1973 (CrPC) — Section 102, 103, 397, 401, 451
High Courts10 Oct 1991Allowed
Syed Mohammad Zeyaul Haque Vs The State of Bihar and Others
Patna High Court · (1992) 1 BLJR 197 : (1991) 2 PLJR 698
High Courts09 Oct 1991Dismissed
Robert @ Robert Tirkey Vs Subhasini @ Subhasini Tirkey and Another
Patna High Court · (1991) 10 PAT CK 0022
High Courts09 Oct 1991Partly Allowed
Lilawati Devi and Others Vs Central Coalfields Ltd.
Patna High Court · (1991) 10 PAT CK 0015