High Courts09 Oct 1991
Jhalku Ahir Vs State of Bihar and Others
Patna High Court · (1991) 10 PAT CK 0003
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,893 of 2,661
High Courts08 Oct 1991
Council for Protection of Public Rights and Welfare Vs The State of Bihar and Others
Patna High Court · (1992) 1 BLJR 138 : (1991) 2 PLJR 599
High Courts08 Oct 1991Allowed
Ram Nath Choubey and Another Vs Sukhnandan Mahto @ Sukhnandan Koeri and Another
Patna High Court · (1992) 1 BLJR 202 : (1991) 2 PLJR 702
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 90
High Courts08 Oct 1991
Ram Odar Jha and Others, Ram Krishna Singh, Lalita Prasad Pandey and Hari Tiwari Vs State of Bihar and Others
Patna High Court · (1991) 10 PAT CK 0001
High Courts04 Oct 1991Allowed
Nasiruddin Ansari Vs Lalan Prasad and Another
Patna High Court · (1992) 1 PLJR 123
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14(4), 14(6)
High Courts04 Oct 1991
Smt. Sita Dhar Vs State of Bihar and Others
Patna High Court · (1992) 1 BLJR 380
High Courts01 Oct 1991Allowed
National Coal Development Corporation Vs Commissioner of Payments and others
Patna High Court · (1993) 1 PLJR 482
Coking Coal Mines (Nationalisation) Act, 1972 — Section 10, 11, 19, 2, 22
High Courts01 Oct 1991Allowed
Sekh Hamid and Others Vs The State of Bihar and Another
Patna High Court · (1994) 1 PLJR 30
Chotanagpur Tenancy Act, 1908 — Section 71(A)
High Courts01 Oct 1991Allowed
Mani Bhushan Chaudhary and Another Vs Bharat Coking Coal Ltd. and Another
Patna High Court · (1993) 2 PLJR 40
High Courts30 Sept 1991
M/s. Castings (India) Ltd. Vs Bihar State Electricity Board and others
Patna High Court · (1993) 2 PLJR 34
Electricity (Supply) Act, 1948 — Section 46, 49
High Courts27 Sept 1991Allowed
Arjun Agrawal @ Arjun Lal Agrawal Vs The State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0042
High Courts27 Sept 1991Allowed
Arjun Agrawal alias Arjun Lal Agrawal Vs The State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0032
High Courts27 Sept 1991
Shyam Nandan Prasad Sinha and Others Vs State of Bihar and Others
Patna High Court · (1992) 2 BLJR 814 : (1991) 2 PLJR 724
High Courts25 Sept 1991Allowed
Basudeo Baitha Vs Union of India (UOI) and Others
Patna High Court · (1992) 1 PLJR 604
Petroleum Rules, 1976 — Rule 144, 151
High Courts25 Sept 1991Dismissed
Renu Kumari and Others etc. etc. Vs The State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0027
High Courts25 Sept 1991
Siyaram Singh Vs The State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0004
Bihar Financial Rules — Rule 96
High Courts24 Sept 1991
Commissioner of Income Tax Vs Ranchi Club Ltd.
Patna High Court · (1991) 09 PAT CK 0038
High Courts24 Sept 1991
Commissioner of Income Tax Vs Bankipur Club Ltd.
Patna High Court · (1991) 09 PAT CK 0037
High Courts24 Sept 1991
Parmanand Verma Vs Smt. Parvati Devi
Patna High Court · (1991) 09 PAT CK 0029
High Courts24 Sept 1991
Tribhuvanpuri Sahkari Griha Nirman Samiti Ltd. and Vivek Nagar Griha Nirman Sahkari Sahyog Samiti Ltd. and Brajendra Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0020