High Courts12 Sept 1991Dismissed
Domjuri Fisherman Co-operative Society Limited Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 56
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,895 of 2,661
High Courts11 Sept 1991Allowed
Zenith Drop Forging Ltd. Vs Mrs. Sudesh Lal
Patna High Court · (1991) 09 PAT CK 0017
High Courts09 Sept 1991
Dr. Parasuram Upedhyay and Others Vs The Chancellor Patna University and Others Mrs. Vineeta Prasad and Others Vs The Vice-Chanocellor, Patna University and Others
Patna High Court · (1991) 09 PAT CK 0008
High Courts06 Sept 1991Dismissed
Hazari Tiwari Vs Hindustan Petroleum Corporation Ltd. and Others
Patna High Court · (1992) 1 BLJR 352 : (1992) 1 PLJR 174
High Courts06 Sept 1991
Lal Muni Devi Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 335
High Courts06 Sept 1991Allowed
The Bihar Distillery Limited and Another Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 570
High Courts06 Sept 1991
Md. Fida Karim and Others Vs The State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0010
High Courts05 Sept 1991
Shiw Bhagwan Bhair and Others Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 198
High Courts05 Sept 1991
Pramod Kumar and Others Vs The State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0002
High Courts04 Sept 1991Dismissed
Akshay Lal Sah and Others Vs Ayodhya Prasad Sah and Others
Patna High Court · (1993) 1 PLJR 581
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts04 Sept 1991Allowed
Malo Devi Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 343
Chotanagpur Tenancy Act, 1908 — Section 46, 46(4A)
High Courts03 Sept 1991Dismissed
Illiazer Munda Vs The State of Bihar and Others
Patna High Court · (1993) 1 PLJR 488
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1), 5(1)(iii)Bihar Land Reforms Act, 1950 — Section 37, 6Constitution of India, 1950 — Article 226, 227
High Courts03 Sept 1991
Baleshwar Paswan Vs State of Bihar and Others
Patna High Court · (1994) 2 BLJR 1357 : (1995) 2 PLJR 164
Bihar Regional Development Authorities Act, 1981 — Section 89(1), 89(i)
High Courts03 Sept 1991Allowed
Sri Phani Lal Banerjee Vs Central Coalfields Ltd.
Patna High Court · (1991) 09 PAT CK 0055
High Courts03 Sept 1991Allowed
Chunni Singh Vs Chanda @ Chandu Oraon and Others
Patna High Court · (1991) 09 PAT CK 0048
High Courts03 Sept 1991Allowed
Baleshwar Paswan Vs The State of Bihar and Others
Patna High Court · (1991) 2 PLJR 358
Bihar Regional Development Authorities Act, 1981 — Section 89(1), 89(i)
High Courts03 Sept 1991Dismissed
Biranchi Pradhan Vs Daitari Pradhan @ Devi and Others
Patna High Court · (1991) 09 PAT CK 0026
High Courts03 Sept 1991Dismissed
Nathuni Main and Others Vs Amir Hussain and Others
Patna High Court · (1991) 09 PAT CK 0019
High Courts02 Sept 1991Allowed
Om Prakash Gupta Vs The Bihar Public Service Commission and Another
Patna High Court · (1991) 09 PAT CK 0057
High Courts02 Sept 1991Dismissed
Smt. Kalindi Devi Vs The State of Bihar and Others
Patna High Court · (1992) 1 BLJR 144 : (1991) 2 PLJR 552
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145