High Courts02 Sept 1991Dismissed
Kailash BIhari Prasad and Another Vs The State of Bihar and Others
Patna High Court · (1991) 39 BLJR 1281 : (1992) 1 PLJR 209
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,896 of 2,661
High Courts30 Aug 1991Allowed
Md. Tahsin Ahmad Vs District Rural Development Agency, Lohardaga and Others
Patna High Court · (1993) 1 PLJR 546
Constitution of India, 1950 — Article 12, 14, 16
High Courts30 Aug 1991
Lashan Lal Singh alias Lakhan Rai and Others Vs The State of Bihar and Others
Patna High Court · (1991) 08 PAT CK 0015
High Courts29 Aug 1991Allowed
Chandrika Ram Vs Tata Iron and Steel Co. Ltd. and Others
Patna High Court · (1991) 08 PAT CK 0044
High Courts29 Aug 1991Allowed
Dr. Smt. Kamini Barnwal and Dr. Mrs. Nirmala Kumari Vs State of Bihar and Others
Patna High Court · (1992) 1 BLJR 624 : (1993) 1 PLJR 496
Constitution of India, 1950 — Article 226
High Courts29 Aug 1991Allowed
Asia Insulated Wires Private Ltd and Others Vs The South Bihar and Cotanagpur Area Electricity Board and Others
Patna High Court · (1991) 08 PAT CK 0034
High Courts29 Aug 1991Allowed
M/s Banarsilal Jhunjhunwala and Sons Vs The South Bihar and Chotanagpur Area Electricity Board, Ranchi and Others
Patna High Court · (1993) 1 PLJR 462
High Courts28 Aug 1991Allowed
Onkarmal Sharma @ Onkarmal Vs The State of Bihar
Patna High Court · (1992) 1 PLJR 562
Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 353
High Courts27 Aug 1991Dismissed
Jibachh Jha Vs Bihar State Road Transport Corporation and Others
Patna High Court · (1991) 08 PAT CK 0031
High Courts27 Aug 1991Dismissed
Jibachh Jha Vs Bihar State Road Transport Corpn. and Others
Patna High Court · (1991) 08 PAT CK 0016
High Courts20 Aug 1991
Commissioner of Income Tax Vs Smt. Sharda Devi Lath
Patna High Court · (1991) 08 PAT CK 0025
High Courts19 Aug 1991Dismissed
Krishna Murari Prasad Vs Mitar Singh @ Mitra
Patna High Court · (1992) 1 BLJR 610
Industrial Disputes Act, 1947 — Section 18
High Courts19 Aug 1991Allowed
Dr. Anil Prasad Gara and Others and Dr. Rajiv Kumar and Others Vs State of Bihar and Others
Patna High Court · (1991) 08 PAT CK 0014
High Courts13 Aug 1991Allowed
Sarjug Mahto and Others Vs The State of Bihar and Another
Patna High Court · (1992) 1 BLJR 347 : (1992) 1 PLJR 128
Criminal Procedure Code, 1973 (CrPC) — Section 144, 482Penal Code, 1860 (IPC) — Section 188
High Courts12 Aug 1991
Srimati Rekha Naresh Sah and Another Vs Srimati Usha Pankaj and Another
Patna High Court · (1992) 1 PLJR 127
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 406, 498A
High Courts12 Aug 1991Allowed
The Tata Iron and Steel Co. Ltd. Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 59
Electricity Act, 1910 — Section 2(c), 28, 3, 4
High Courts12 Aug 1991Allowed
Mr. Radha Rajpal Vs K.M. Rajpal
Patna High Court · (1991) 08 PAT CK 0018
High Courts12 Aug 1991Dismissed
Manilal alias Munilal Vs Dr. Pasupati Nath Verma
Patna High Court · (1991) 08 PAT CK 0010
High Courts12 Aug 1991
Mandeep Dubey Vs Smt. Shushma Devi
Patna High Court · (1993) 2 PLJR 63
Criminal Procedure Code, 1973 (CrPC) — Section 125Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 10, 13, 13(1)(ia), 23