High Courts01 Aug 1991Dismissed
Meena Jayaswal and Another Vs Rajkumar Jain and Another
Patna High Court · (1991) 08 PAT CK 0029
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,898 of 2,661
High Courts01 Aug 1991Allowed
Shankar Lal Rungra Vs Ram Roy Choudhary and Others
Patna High Court · (1992) CivCC 316
High Courts30 Jul 1991
New India Assurance Co. Ltd. Vs Chinta Devi and Others
Patna High Court · (1992) ACJ 721 : (1992) 1 PLJR 212
Constitution of India, 1950 — Article 12Penal Code, 1860 (IPC) — Section 279, 304, 337
High Courts26 Jul 1991
Kepildeo Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · (1991) 07 PAT CK 0012
High Courts24 Jul 1991Allowed
Abdul Moquim Khan Vs The Sate of Bihar
Patna High Court · (1991) 07 PAT CK 0001
High Courts22 Jul 1991
Prabhu Dayal Gupta Vs State of Bihar and Others
Patna High Court · (1991) 07 PAT CK 0003
High Courts21 Jul 1991Allowed
Dr. Anwar Ashraf Vs State of Bihar and Others
Patna High Court · (1991) 39 BLJR 1095
Constitution of India, 1950 — Article 14, 16, 226
High Courts19 Jul 1991
Badri Nath Mandal alias Badri Kedar Nath Mandal and Others Vs The State of Bihar and Others
Patna High Court · (1991) 07 PAT CK 0005
High Courts17 Jul 1991Allowed
Om Prakash Vs State of Bihar
Patna High Court · (1991) 39 BLJR 1399 : (1992) 2 PLJR 709
Essential Commodities Act, 1955 — Section 7
High Courts16 Jul 1991Dismissed
Dr. Moizuddian Vs State of Bihar
Patna High Court · (1991) 07 PAT CK 0009
High Courts16 Jul 1991Allowed
Balmiki Prasad and Others Vs State of Bihar and Others
Patna High Court · (1992) 1 PLJR 588
Constitution of India, 1950 — Article 226, 227Essential Commodities Act, 1955 — Section 2, 3, 3(2), 3(5), 5
High Courts15 Jul 1991
Ram Kishore Pd Advocate Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 864
High Courts05 Jul 1991Dismissed
Samalu Manjhi Vs State of Bihar
Patna High Court · (1992) 1 BLJR 49
Penal Code, 1860 (IPC) — Section 302, 304
High Courts02 Jul 1991Allowed
Bharat Coking Coal Ltd. Vs H.P. Biswas and Co.
Patna High Court · (1992) RCR(Rent) 154
High Courts02 Jul 1991Dismissed
Manoj Kumar @ Fantus and Another Vs State of Bihar
Patna High Court · (1991) 07 PAT CK 0006
High Courts02 Jul 1991Allowed
Madan Mohan Sharma Vs The State of Bihar and Others
Patna High Court · (1991) 07 PAT CK 0004
High Courts27 Jun 1991Allowed
Vindeshwari Mishra Vs The B.S.R.T.C. and Others
Patna High Court · (1991) 06 PAT CK 0001
High Courts27 May 1991Allowed
Thakur Mahto Vs State of Bihar
Patna High Court · (1992) 1 PLJR 329
Criminal Procedure Code, 1973 (CrPC) — Section 239(3), 294Penal Code, 1860 (IPC) — Section 302
High Courts27 May 1991Dismissed
Anil Singh and Others Vs The State of Bihar
Patna High Court · (1991) 05 PAT CK 0023
High Courts27 May 1991Allowed
Rama Sharma Vs Pinki Sharma and Others
Patna High Court · (1991) 05 PAT CK 0021