High Courts02 May 1991Allowed
Ram Bharos Mahto Vs State of Bihar
Patna High Court · (1992) 1 BLJR 293 : (1991) 2 PLJR 272
Evidence Act, 1872 — Section 24, 30Penal Code, 1860 (IPC) — Section 396
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,900 of 2,661
High Courts02 May 1991
Anil Yadav and Others Vs State of Bihar
Patna High Court · (1991) 05 PAT CK 0003
High Courts01 May 1991Allowed
Jhonny Singh @ Rajpal Singh Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 774
Arms Act, 1959 — Section 25, 26, 27, 28, 29Bihar Control of Crimes Act, 1981 — Section 2, 3, 7(2)Penal Code, 1860 (IPC) — Section 290, 291
High Courts30 Apr 1991Dismissed
Anil Kumar Jha Vs State of Bihar and Another
Patna High Court · (1992) 40 BLJR 707 : (1992) CriLJ 2510 : (1992) 1 DMC 559 : (1992) 1 PLJR 770 : (1993) 1 RCR(Criminal) 76
Criminal Procedure Code, 1973 (CrPC) — Section 125, 2, 210, 397, 401Dowry Prohibition Act, 1961 — Section 4
High Courts29 Apr 1991
United India Insurance Co. Ltd. Vs Ram Dulari Devi and Others
Patna High Court · (1991) 04 PAT CK 0033
High Courts29 Apr 1991Dismissed
Mohd. Mansoor Vs State of Bihar and Others
Patna High Court · (1991) 04 PAT CK 0013
High Courts26 Apr 1991Allowed
Dinesh Singh and Others Vs The State of Bihar and Others
Patna High Court · (1991) 04 PAT CK 0026
High Courts25 Apr 1991Allowed
Sri Kaushal Kishore Prasad and Others Vs Union of India (UOI) and Others
Patna High Court · (1991) 04 PAT CK 0027
High Courts25 Apr 1991
Miss. K. Masih, Principal Angus Girls High School Vs Baptis Union of North India (Regd.) and Others
Patna High Court · (1993) 2 BLJR 1103 : (1991) 2 PLJR 38
Evidence Act, 1872 — Section 154
High Courts25 Apr 1991Allowed
Smt. Geeta Kumari Vs Sri Ashok Kumar Prasad
Patna High Court · (1991) 04 PAT CK 0024
High Courts25 Apr 1991Allowed
Deepak Kumar Verma and Others Vs Ram Swarup Singh
Patna High Court · (1991) 04 PAT CK 0022
High Courts25 Apr 1991Allowed
Satyendra Kumar Singh and Others Vs State of Bihar
Patna High Court · (1991) 39 BLJR 1325 : (1991) 2 PLJR 508
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Essential Commodities Act, 1955 — Section 3, 7
High Courts25 Apr 1991Dismissed
Shri Jail Singh and Others Vs The State of Bihar and Others
Patna High Court · (1991) 39 BLJR 1372 : (1991) 2 PLJR 616
Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 — Section 3(4), 3(4)(a)
High Courts25 Apr 1991
National Trading Corporation and Others Vs The State of Bihar and Others
Patna High Court · (1991) 04 PAT CK 0003
High Courts24 Apr 1991Allowed
Ujjal Kumar Bose and Others Vs Binoyendra Nath Bose and Others
Patna High Court · (1991) 04 PAT CK 0034
High Courts24 Apr 1991Dismissed
Bijoy Kumar Sinha Vs The Sate of Bihar
Patna High Court · (1991) 04 PAT CK 0006
High Courts23 Apr 1991Allowed
Prithwi Nath Yadav and Others Vs The State of Bihar and Others
Patna High Court · (1991) 04 PAT CK 0014
High Courts23 Apr 1991Dismissed
Dasrath Lal Tamboli Vs Ram Chandra Roy
Patna High Court · (1991) 04 PAT CK 0010
High Courts22 Apr 1991Allowed
Ramavtar Prasad Yadav and Others Vs The Collector and Others
Patna High Court · (1992) 1 PLJR 183
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45B, 5(1)
High Courts18 Apr 1991
Rahmania Primary Teachers Training College and etc. etc. Vs State of Bihar and Others
Patna High Court · (1991) 04 PAT CK 0001