High Courts26 Mar 1991Allowed
Md. Salimuddin @ Dhaiba Khan Vs Commissioner, South Chotanagpur Division, Ranchi
Patna High Court · (1993) 1 PLJR 14
Chotanagpur Tenancy Act, 1908 — Section 46, 71ALimitation Act, 1963 — Article 64, 65
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,902 of 2,661
High Courts23 Mar 1991Allowed
Ramesh Chandra Branwal Vs Central Bank of India and Others
Patna High Court · (1991) 39 BLJR 1077
Central Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 7, 7(2)
High Courts22 Mar 1991Allowed
Brij Nandan Rai and Others Vs State of Bihar
Patna High Court · (1991) 03 PAT CK 0029
High Courts22 Mar 1991
Gauri Shankar Jha Vs Chintanath Jha and Others
Patna High Court · (1991) 03 PAT CK 0019
High Courts22 Mar 1991Allowed
Abu Mozaffar Hussain Vs State of Bihar and Others
Patna High Court · (1991) 1 BLJR 732
High Courts21 Mar 1991Allowed
Sudhir Kumar Pandey Vs Bank of India and Others
Patna High Court · (1991) 03 PAT CK 0028
High Courts20 Mar 1991Allowed
Sri Vinay Verma and Others Vs The State of Bihar and Others
Patna High Court · (1991) 03 PAT CK 0040
High Courts20 Mar 1991
Bhanupartap Singh Vs The State of Bihar and Others
Patna High Court · (1991) 03 PAT CK 0037
Bihar Rajya Panchayat Act — Section 14Bihar Rajya Panchayat Rules — Rule 16(3), 17.2, 20, 24.12, 26
High Courts20 Mar 1991Dismissed
Mani Kant Pandey Vs The State of Bihar and Others
Patna High Court · (1991) 03 PAT CK 0003
Bihar Panchayat Raj Act, 1947 — Section 10, 11, 11(2), 12(6), 3
High Courts19 Mar 1991Allowed
Dr. Girish Chandra Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (1991) 03 PAT CK 0032
High Courts19 Mar 1991
Rakesh Ranjan and Others Vs The Bihar University and Others
Patna High Court · (1992) 2 PLJR 515
High Courts19 Mar 1991Allowed
Ganesh Chandra Jha and S.R. Prasad and Others Vs Steel Authority of India and Others
Patna High Court · (1991) 03 PAT CK 0010
High Courts18 Mar 1991Dismissed
Chandi Prasad Sarkar Vs Satya Prasad Roy and Another
Patna High Court · (1991) 03 PAT CK 0038
High Courts18 Mar 1991Dismissed
Badruddin Vs State Bank of India and Others
Patna High Court · (1991) 03 PAT CK 0025
High Courts18 Mar 1991Allowed
Mahadeo Mahto and Others Vs Hiralal Verma and Others
Patna High Court · (1991) 03 PAT CK 0022
High Courts18 Mar 1991Allowed
Anjani Kumar Sinha and Another Vs State of Bihar and Others
Patna High Court · (1991) 03 PAT CK 0014
High Courts15 Mar 1991Dismissed
Munna alias Bishnudeo Mandal Vs State of Bihar
Patna High Court · (1991) 03 PAT CK 0004
High Courts13 Mar 1991Dismissed
Amod Kumar Vs The Bihar University and Others
Patna High Court · (1991) 03 PAT CK 0039
High Courts07 Mar 1991Dismissed
Nawal Kishore Singh Vs Rabindra Mahto and Another
Patna High Court · (1991) 39 BLJR 898 : (1991) 1 PLJR 723
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 34
High Courts06 Mar 1991
Bijay Kumar Vs The State of Bihar and Others
Patna High Court · (1991) 03 PAT CK 0030