High Courts17 Apr 1991
M.L. Gupta and Others Vs Instrumentation Ltd. and Others
Patna High Court · (1991) 04 PAT CK 0029
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,901 of 2,661
High Courts16 Apr 1991Allowed
Ram Prakash Prasad Vs The State of Bihar
Patna High Court · (1991) 39 BLJR 1149
Bihar Panchayat Raj Act, 1947 — Section 26, 27
High Courts16 Apr 1991Allowed
Chandradeo Mahto Vs The State of Bihar and Others
Patna High Court · (1991) 04 PAT CK 0009
High Courts15 Apr 1991Dismissed
Chandradeo Singh Vs Shrimati Arun Sharma and Others
Patna High Court · (1991) 39 BLJR 1136 : (1991) 2 PLJR 499
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
High Courts11 Apr 1991Dismissed
Kashinath Lal Sinha and Lal Babu alias Surendra Lal Sinha alias Surendra Kumar Srivastava Vs The State of Bihar
Patna High Court · (1991) 04 PAT CK 0011
High Courts10 Apr 1991Allowed
Electric (Patlipura) Power Equipment Private Ltd. Vs The Bihar State Electricity Board and Others
Patna High Court · (1991) 04 PAT CK 0002
High Courts09 Apr 1991
Sri Gurdwara Takshal Sangat and Another Vs Dost Mohd. and Another
Patna High Court · (1991) 04 PAT CK 0031
High Courts09 Apr 1991
Sri Gurudwara Takshal Sangat and Another Vs Dost Mohd. and Another
Patna High Court · (1991) 04 PAT CK 0012
High Courts09 Apr 1991
Indian Aluminium Co. and Another Vs The State of Bihar and Others
Patna High Court · (1991) 04 PAT CK 0007
High Courts05 Apr 1991Allowed
Kesho Singh Vs State of Bihar and Others
Patna High Court · AIR 1992 Patna 93 : (1991) 39 BLJR 1328 : (1992) 1 PLJR 457
Bihar Agricultural Produce Markets Act, 1960 — Section 24, 4, 48Bihar Agricultural Produce Markets Rules, 1962 — Rule 129, 82
High Courts04 Apr 1991
Purnima Manjhian Vs Deputy Commissioner
Patna High Court · (1991) 04 PAT CK 0032
High Courts04 Apr 1991Allowed
Purnima Manjhian Vs The Deputy Commissioner
Patna High Court · (1991) 04 PAT CK 0015
High Courts03 Apr 1991
Bihar Yuva Adhiwakte Kalayan Samiti and Another Vs The State of Bihar and Others
Patna High Court · (1991) 04 PAT CK 0030
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 24(2), 34, 35
High Courts02 Apr 1991Allowed
Mahanth Ramagya Giri Vs The State of Bihar and Others
Patna High Court · AIR 1992 Patna 82 : (1991) 2 PLJR 249
Bihar Public Land Encroachment Act, 1956 — Section 3
High Courts02 Apr 1991
Yadu Yadav and Others Vs State of Bihar
Patna High Court · (1992) 40 BLJR 320 : (1992) CriLJ 1743 : (1992) 1 PLJR 172
Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Apr 1991Dismissed
Dr. Baban Choudhary Vs The State of Bihar and Others
Patna High Court · (1992) 1 BLJR 23 : (1991) 2 PLJR 447
Civil Procedure Code, 1908 (CPC) — Section 104
High Courts28 Mar 1991Allowed
Jagarnath Giri and Others Vs The State of Bihar
Patna High Court · (1991) 03 PAT CK 0031
High Courts28 Mar 1991Allowed
Nand Kishore Singh and Another Vs State of Bihar and Others
Patna High Court · (1991) 03 PAT CK 0026
High Courts26 Mar 1991Allowed
Blue Star Ltd. Vs Elite Radio and Appliance
Patna High Court · (1991) 03 PAT CK 0023
High Courts26 Mar 1991Allowed
Jamshedpur Notified Area Committee Vs Presiding Officer, Industrial Tribunal and Others
Patna High Court · (1991) 03 PAT CK 0002