High Courts06 Mar 1991Allowed
Patras Oraon Vs State of Bihar and Others
Patna High Court · (1991) 39 BLJR 1084
Chotanagpur Tenancy Act, 1908 — Section 46, 71A
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,903 of 2,661
High Courts06 Mar 1991Allowed
Madan Mohan Tanti Vs The State of Bihar and Others
Patna High Court · (1991) 03 PAT CK 0016
High Courts06 Mar 1991
Usha Devi Sharma Vs Rajendra Kumar Kalia and Others
Patna High Court · (1991) 03 PAT CK 0015
High Courts06 Mar 1991Allowed
Madan Mohan Tanti Vs State of Bihar
Patna High Court · (1991) 03 PAT CK 0009
High Courts06 Mar 1991Dismissed
Radhika Mohan Sharan Vs State of Bihar and Others
Patna High Court · (1991) 03 PAT CK 0007
Constitution of India, 1950 — Article 226, 227
High Courts05 Mar 1991Allowed
Bachchu Narain Singh and Others Vs The State of Bihar and Others
Patna High Court · (1991) 03 PAT CK 0033
High Courts05 Mar 1991Allowed
Bachhu Narain Singh and Others Vs The State of Bihar and Others
Patna High Court · (1991) 03 PAT CK 0027
High Courts05 Mar 1991Allowed
State of Bihar and Others Vs Rameshwar Prasad
Patna High Court · (1991) 03 PAT CK 0008
High Courts04 Mar 1991
Ramchandra Singh Vs State of Bihar and Others
Patna High Court · (1992) 2 BLJR 807 : (1991) 2 PLJR 734
High Courts04 Mar 1991
The Workmen of Usha Martin Black Co. Ltd. Vs Presiding Officer, Labour Court Ranchi and Another
Patna High Court · (1991) 03 PAT CK 0034
High Courts04 Mar 1991
Suresh Prasad Singh Vs Bihar State Electricity Board
Patna High Court · (1991) 39 BLJR 1013 : (1991) 2 PLJR 104
High Courts04 Mar 1991
Rajmata Gyani Maharani and Another Vs State of Bihar and Others
Patna High Court · (1991) 03 PAT CK 0013
High Courts27 Feb 1991
Nabizan Hussain and Others Vs State of Bihar
Patna High Court · (1991) 02 PAT CK 0014
High Courts27 Feb 1991Allowed
Janki Kahar alias Jan Ram Vs Bideshi Ram and Others
Patna High Court · (1991) 02 PAT CK 0010
High Courts27 Feb 1991Dismissed
Nabizan Hussain and Others Vs The State of Bihar
Patna High Court · (1991) 02 PAT CK 0007
High Courts27 Feb 1991Allowed
Ram Balak Singh Vs State of Bihar
Patna High Court · (1991) 02 PAT CK 0003
High Courts26 Feb 1991Allowed
Prakash Chandra Roy and Others Vs Prabhat Chandra Roy and Others
Patna High Court · (1991) 02 PAT CK 0013
High Courts22 Feb 1991Dismissed
Anandi Mandal @ Nandlal Mandal and Others Vs The State of Bihar
Patna High Court · (1991) 39 BLJR 1004 : (1991) 2 PLJR 184
Criminal Procedure Code, 1973 (CrPC) — Section 144, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 324
High Courts22 Feb 1991Allowed
Rajendra Prasad Sinha and Others Vs The State of Bihar and Others
Patna High Court · (1991) 02 PAT CK 0006
High Courts20 Feb 1991
Lallan Prasad Singh and Others Vs The Sate of Bihar and Others
Patna High Court · (1992) 2 PLJR 631