High Courts19 Feb 1991Dismissed
Ruby Construction Vs The State of Bihar and Others
Patna High Court · (1991) 02 PAT CK 0012
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,904 of 2,661
High Courts13 Feb 1991Dismissed
Mohd. Abdul Ghani Vs The State of Bihar and Others
Patna High Court · (1991) 02 PAT CK 0008
High Courts13 Feb 1991Dismissed
Basudeo Prasad Pathak Vs The State of Bihar and Others
Patna High Court · (1991) 1 BLJR 622 : (1991) 2 PLJR 461
High Courts12 Feb 1991
Smt. Banarsi Debi and Another Vs Tejo Mahto and Others
Patna High Court · (1991) 02 PAT CK 0011
High Courts07 Feb 1991Dismissed
Srikant Pandey Vs State of Bihar and Others
Patna High Court · (1991) 02 PAT CK 0016
High Courts07 Feb 1991Dismissed
Dilip Kumar Kundu and Others Vs Madan Ch. Dey and Another
Patna High Court · (1991) 02 PAT CK 0001
High Courts06 Feb 1991
Md. Anwar Vs The State of Bihar
Patna High Court · (1992) CriLJ 48 : (1991) 1 PLJR 672
Constitution of India, 1950 — Article 10, 11, 2, 5, 6Criminal Procedure Code, 1973 (CrPC) — Section 154, 162, 164, 215, 313Evidence Act, 1872 — Section 25, 80
High Courts04 Feb 1991Dismissed
Akhileshwar Upadhyaya Vs Magadh Stock Exchange Association and Others
Patna High Court · (1991) 02 PAT CK 0005
High Courts28 Jan 1991
Sachindra Kumar Vs The State of Bihar and Others
Patna High Court · (1991) 01 PAT CK 0028
High Courts28 Jan 1991Allowed
Ayodhya Sah and Another Vs The Joint Director of Consolidation and Others
Patna High Court · (1991) 01 PAT CK 0007
High Courts25 Jan 1991Allowed
Pancham Singh Vs The State of Bihar and Others
Patna High Court · (1991) 01 PAT CK 0015
High Courts24 Jan 1991Dismissed
Bhubaneshwar Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 672
High Courts22 Jan 1991Allowed
S.M.R. Naqvi Vs Union Bank of India and Others
Patna High Court · (1991) 39 BLJR 448 : (1992) 1 LLJ 417 : (1991) 1 PLJR 746
Constitution of India, 1950 — Article 226, 227
High Courts22 Jan 1991Allowed
Manohar Lal Khetan Vs The State of Bihar and Others
Patna High Court · (1991) 1 BLJR 471 : (1991) 1 PLJR 285
Land Acquisition Act, 1894 — Section 17, 3, 4
High Courts22 Jan 1991Dismissed
Keshav Prasad Singh Vs Dinkar Ratilal
Patna High Court · (1993) 2 BLJR 965
Evidence Act, 1872 — Section 63, 65
High Courts18 Jan 1991Allowed
Ramji Prasad Vs State of Bihar and Others
Patna High Court · AIR 1992 Patna 59 : (1991) 39 BLJR 827 : (1991) 1 PLJR 446
Bihar Agricultural Produce Markets Act, 1960 — Section 27A, 37, 9(5)
High Courts18 Jan 1991
Citizen Cause and Others Vs The Bihar Intermediate Education Council and Another
Patna High Court · (1992) 1 BLJR 322
High Courts17 Jan 1991Dismissed
Ram Naresh Trivedi Vs The State of Bihar and Others
Patna High Court · (1991) 01 PAT CK 0003
High Courts16 Jan 1991Allowed
Mali Ram Mahabir Prasad Vs Smt. Shanti Debi and Others
Patna High Court · AIR 1992 Patna 66 : (1991) 39 BLJR 1219 : (1991) 1 PLJR 480 : (1992) 2 RCR(Rent) 156
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts16 Jan 1991Allowed
Bengali Educational and Social Welfare Society and Another Vs The State of Bihar and Others
Patna High Court · (1991) 01 PAT CK 0009