High Courts15 Jan 1991Dismissed
State of Bihar Vs Sakti Chemicals and Fertiliser Ltd.
Patna High Court · (1991) 01 PAT CK 0011
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,905 of 2,661
High Courts11 Jan 1991Allowed
Palamau Zila Transport Association and Banwari Lal Agarwala Vs State of Bihar and Others
Patna High Court · (1991) 01 PAT CK 0029
High Courts11 Jan 1991
Dumraon Industries Pvt. Ltd. and Others Vs The State of Bihar and Others
Patna High Court · (1991) 01 PAT CK 0027
High Courts11 Jan 1991Allowed
Dumraon Industries Pvt. Ltd. and Another Vs State of Bihar and Others
Patna High Court · (1991) 01 PAT CK 0024
High Courts11 Jan 1991Allowed
Ram Prasad Singh Vs The State of Bihar and Others
Patna High Court · AIR 1992 Patna 57
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10
High Courts11 Jan 1991Allowed
Mohananand Jha Vs The Receiver in respect of Kedla-Jharkhand Rewta and Dhori Collieries and Others
Patna High Court · (1991) 01 PAT CK 0016
High Courts11 Jan 1991
Ram Prasad Singh Vs State of Bihar and Others
Patna High Court · (1991) 1 BLJR 598 : (1991) 2 PLJR 16
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts11 Jan 1991Allowed
Dumraon Industries Private Limited and Another Vs The State of Bihar and Others
Patna High Court · (1991) 01 PAT CK 0002
High Courts10 Jan 1991Dismissed
Birendra Nath Singh Vs Santa Devi and Others
Patna High Court · AIR 1992 Patna 146 : (1991) 39 BLJR 1098
Limitation Act, 1963 — Section 3, 5
High Courts09 Jan 1991Allowed
Champaran Salt Agency and Others etc. Vs State of Bihar and Others
Patna High Court · (1991) 01 PAT CK 0005
High Courts07 Jan 1991Dismissed
Ram Kishore Thakur Vs Shyam Bihari Giri and Another
Patna High Court · (1991) 1 BLJR 483
Criminal Procedure Code, 1973 (CrPC) — Section 397, 451, 452, 453, 454Penal Code, 1860 (IPC) — Section 279, 323, 441
High Courts04 Jan 1991Dismissed
Salamuddin Mian and Another Vs Sanu Mian and Others
Patna High Court · (1992) 1 RCR(Rent) 691
High Courts04 Jan 1991Dismissed
Dr. (Mrs.) Anita Kumari Vs State of Bihar and Others
Patna High Court · AIR 1991 Patna 221 : (1991) 39 BLJR 466 : (1991) 1 PLJR 550
Constitution of India, 1950 — Article 14, 226
High Courts04 Jan 1991Allowed
Dr. Suryakant Thakur Vs The State of Bihar and Others
Patna High Court · (1991) 1 BLJR 523 : (1991) 1 PLJR 330
Constitution of India, 1950 — Article 14
High Courts03 Jan 1991Allowed
Kamal Narayan Choudhary Vs The State of Bihar and Others
Patna High Court · (1991) 01 PAT CK 0030
High Courts03 Jan 1991Allowed
Bishwanath Prasad Jaiswal alias Bishwanath Vs Major Rabindra Prasad
Patna High Court · (1991) 01 PAT CK 0026
High Courts03 Jan 1991Dismissed
Sheo Mangal Choudhary and Another Vs The State of Bihar and Others
Patna High Court · (1991) 01 PAT CK 0019
High Courts03 Jan 1991
Shyam Bihari Prasad Singh Vs State of Bihar and Others
Patna High Court · (1991) 39 BLJR 1024 : (1991) 2 PLJR 442
Constitution of India, 1950 — Article 16Contract Act, 1872 — Section 70
High Courts21 Dec 1990Allowed
Ram Chandra Goswami, etc. Vs State of Bihar
Patna High Court · (1991) 39 BLJR 881 : (1991) 1 PLJR 698
Criminal Procedure Code, 1973 (CrPC) — Section 360Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 106, 107, 108, 109, 110
High Courts20 Dec 1990Dismissed
Chhatu Pradhan Vs Kailash Pradhan and Others
Patna High Court · (1991) 1 BLJR 711