High Courts10 Dec 1990Allowed
Hari Ballabh Narain Vs The State of Bihar and Others
Patna High Court · (1991) 1 BLJR 643 : (1991) 1 PLJR 632
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 4(vii), 59
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,907 of 2,661
High Courts07 Dec 1990Allowed
Seema Seehra and Another Vs State of Bihar and Another
Patna High Court · (1991) 39 BLJR 761 : (1991) 2 PLJR 83
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 182, 193, 34, 420, 468
High Courts07 Dec 1990Allowed
Shashi Chandra Jha and Others Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 479
Industrial Disputes Act, 1947 — Section 25F
High Courts04 Dec 1990
K.P. Verma Vs State of Bihar
Patna High Court · (1990) 1 ACC 502 : (1992) 1 BLJR 17 : (1991) 1 PLJR 583
Constitution of India, 1950 — Article 21
High Courts04 Dec 1990
Nand Lal Ram Vs State of Bihar and Others
Patna High Court · (1991) 39 BLJR 935 : (1991) 2 PLJR 115
Constitution of India, 1950 — Article 311
High Courts03 Dec 1990
Rama Nand Jha Vs Kamla Nand Jha and Others
Patna High Court · (1992) 1 BLJR 364 : (1992) 1 PLJR 563
Criminal Procedure Code, 1973 (CrPC) — Section 144, 195, 398Penal Code, 1860 (IPC) — Section 109, 188, 21, 57
High Courts30 Nov 1990Dismissed
Magan Rabidas Vs The State of Bihar
Patna High Court · (1991) 1 BLJR 313
Criminal Procedure Code, 1973 (CrPC) — Section 304, 323, 325, 354Penal Code, 1860 (IPC) — Section 304
High Courts30 Nov 1990Dismissed
Ram Dayal Prasad and Another Vs Shanti Devi and Others
Patna High Court · (1993) 2 BLJR 1001
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14
High Courts22 Nov 1990Allowed
Triveni Tiwary Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 303
Constitution of India, 1950 — Article 300ACriminal Procedure Code, 1973 (CrPC) — Section 133
High Courts21 Nov 1990Dismissed
Nagendra Singh Vs State of Bihar and Others
Patna High Court · (1991) 1 BLJR 419 : (1991) 1 PLJR 474
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 201, 202, 203
High Courts21 Nov 1990Allowed
Ram Bilas Singh and Others Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 355
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10B, 26A, 35Constitution of India, 1950 — Article 226, 227
High Courts21 Nov 1990Dismissed
Raj Kumar Vs The State of Bihar and Others
Patna High Court · (1990) 11 PAT CK 0006
High Courts20 Nov 1990Allowed
Ajay Kumar Dayal and Another Vs The State of Bihar and Others
Patna High Court · (1990) 11 PAT CK 0036
High Courts20 Nov 1990Dismissed
Nand Kishore Raut and Others etc. Vs State of Bihar and Others etc.
Patna High Court · (1991) 39 BLJR 441 : (1992) 1 LLJ 610 : (1991) 2 PLJR 42
Constitution of India, 1950 — Article 14, 16, 226
High Courts19 Nov 1990
Commissioner of Income Tax Vs S. Surjan Singh
Patna High Court · (1991) 39 BLJR 260 : (1991) 188 ITR 506 : (1991) 1 PLJR 478 : (1991) 54 TAXMAN 392
Income Tax Act, 1961 — Section 154, 33
High Courts19 Nov 1990Dismissed
Chairman-cum-Managing Director, Bihar State Road Transport Corporation, Patna Vs Smt. Manju Bhushan Sinha and Others
Patna High Court · (1990) 11 PAT CK 0019
High Courts16 Nov 1990
Sekhar Chandra Chakravarty Vs Mani Mohan Chatterjee
Patna High Court · (1991) 1 BLJR 474 : (1991) 1 PLJR 20
High Courts16 Nov 1990
The Bihar Nurses Registration Council and Others Vs Shri Harendra Prasad Sinha and Others
Patna High Court · (1991) 39 BLJR 1222 : (1991) 1 PLJR 114
Civil Procedure Code, 1908 (CPC) — Section 47Contract Act, 1872 — Section 70
High Courts15 Nov 1990
Commissioner of Income Tax Vs Maharaja Kamal Singh
Patna High Court · (1992) 103 CTR 413 : (1991) 190 ITR 550 : (1991) 58 TAXMAN 60
High Courts14 Nov 1990
Commissioner of Wealth Tax Vs Dungarmal Tainwala
Patna High Court · (1991) 39 BLJR 478 : (1991) 191 ITR 445 : (1991) 56 TAXMAN 10
Wealth Tax Act, 1957 — Section 5(1)